High Courts30 Apr 2007Allowed
Dulla alias Bidu Hansda Vs State of Orissa
Orissa High Court · (2007) CLT 641 Supp : (2007) 1 OLR 789 Supp : (2007) OLR 641 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 506
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 28 of 40
High Courts30 Apr 2007Dismissed
State of Orissa Vs Daman Mahanta
Orissa High Court · (2007) CLT 868 (Suppl Crl) : (2007) CriLJ 3304 : (2007) 1 OLR 781 : (2007) OLR 868 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Apr 2007
New India Assurance Company Ltd. Vs Assia Bibi and Others
Orissa High Court · (2007) 1 OLR 787 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts27 Apr 2007Dismissed
Anita Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 544 : (2007) 2 OLR 308 Supp
High Courts27 Apr 2007
Parsuram Dhal Vs State of Orissa
Orissa High Court · (2007) CLT 793 (Suppl Crl) : (2007) 2 OLR 146 : (2007) OLR 793 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 304, 325
High Courts27 Apr 2007
State Public Interest Protection Council Vs Union of India (UOI) and Others
Orissa High Court · AIR 2007 Ori 159 : (2007) CLT 716 Supp : (2007) 1 OLR 719
University Grants Commission Act, 1956 — Section 12
High Courts26 Apr 2007
Divisional Manager, Oriental Insurance Co. Ltd. Vs Judhistir Gochhayat and Another
Orissa High Court · (2007) 1 OLR 908 Supp
Motor Vehicles Act, 1988 — Section 173
High Courts26 Apr 2007
Indiana Conveyors Ltd. Vs Indian Rare Earths Limited
Orissa High Court · AIR 2007 Ori 162 : (2007) 4 ARBLR 40 : (2007) 104 CLT 15 : (2007) 1 OLR 910 Supp
Arbitration and Conciliation Act, 1996 — Section 11, 2, 7, 8
High Courts26 Apr 2007Allowed
Land Acquisition Zone Officer Vs Brusabha Pradhan
Orissa High Court · (2007) CLT 829 Supp : (2007) 2 OLR 134 : (2007) OLR 829 Supp
Land Acquisition Act, 1894 — Section 18
High Courts25 Apr 2007
Harekrushna Samal Vs Suryamani Beura and Others
Orissa High Court · (2007) 1 OLR 785 Supp
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36
High Courts25 Apr 2007Dismissed
State of Orissa Vs Munsi Choman Ali and Others
Orissa High Court · (2007) CLT 930 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts25 Apr 2007
National Insurance Co. Ltd. Vs Sarala Pasayat
Orissa High Court · (2007) 104 CLT 339 : (2007) 104 CLT 338 : (2007) 1 OLR 903 Supp
Motor Vehicles Act, 1988 — Section 149
High Courts25 Apr 2007
P. Chinaya Vs State of Orissa
Orissa High Court · (2007) CLT 781 (Suppl Crl) : (2007) 2 OLR 14 : (2007) OLR 781 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 216, 482Evidence Act, 1872 — Section 154, 165Penal Code, 1860 (IPC) — Section 109, 302
High Courts25 Apr 2007
Bichitra Behera Vs State of Orissa
Orissa High Court · (2007) CLT 806 (Suppl Crl) : (2007) 2 DMC 717 : (2007) 1 OLR 766
Penal Code, 1860 (IPC) — Section 294, 307, 498A, 506
High Courts25 Apr 2007
Aziza Ekbal Khatun Vs Narula Hassan and Others
Orissa High Court · (2007) 104 CLT 832 : (2007) 2 OLR 512
High Courts24 Apr 2007
Sarat Chandra Mohapatra Vs State of Orissa and Others
Orissa High Court · (2007) CLT 723 Supp : (2007) 1 OLR 770 : (2007) OLR 723 Supp
Land Acquisition Act, 1894 — Section 18, 5
High Courts20 Apr 2007Dismissed
State of Orissa Vs Tuduja Digal
Orissa High Court · (2007) 104 CLT 366
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts19 Apr 2007
Rashi Mallik Vs State of Orissa
Orissa High Court · (2007) CLT 1051 (Suppl Crl) : (2007) 2 OLR 231 : (2007) OLR 1051 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 304, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Apr 2007Dismissed
Babaji Seth and Others Vs State of Orissa
Orissa High Court · (2008) CLT 364 (Suppl Crl) : (2008) 1 OLR 273 Supp : (2008) OLR 364 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 304, 323, 324, 325, 326
High Courts18 Apr 2007Dismissed
Baidyanath Mishra Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 703 : (2007) 114 FLR 1030 : (2007) 1 OLR 754 Supp