High Courts04 May 2007
Doughlas Garden Wilson Vs None
Orissa High Court · (2007) CLT 729 Supp : (2007) 2 OLR 180 : (2007) OLR 729 Supp
Succession Act, 1925 — Section 278, 287, 288
COURT ARCHIVE
Orissa High Court judgments, 2007
786 judgments · page 27 of 40
High Courts04 May 2007
Biswanath Mohanty Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 1 : (2007) 1 OLR 743
High Courts03 May 2007
Land Acquisition Collector Vs Smt. Sita Dei
Orissa High Court · (2007) 104 CLT 181
Land Acquisition Act, 1894 — Section 28, 31, 34, 53, 54
High Courts03 May 2007
Land Acquisition Collector Vs Smt. Sita Dei and Vice-Chairman, C.D.A.
Orissa High Court · AIR 2007 Ori 152 : (2007) 2 OLR 74
Land Acquisition Act, 1894 — Section 28, 31, 34, 53, 54
High Courts03 May 2007
Land Acquisition Zone Officer Vs Dhobani Sahu and Others
Orissa High Court · (2007) 104 CLT 293 : (2007) 2 OLR 56
Land Acquisition Act, 1894 — Section 11, 18, 20
High Courts03 May 2007Allowed
Harihar Sahoo and Another Vs State of Orissa and Others
Orissa High Court · (2007) CLT 808 (Suppl Crl) : (2007) 1 OLR 768 : (2007) OLR 808 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 325, 34, 341
High Courts03 May 2007Allowed
Bulani Swain Vs Special Land Acquisition Officer, M.C.I.I. Project and Another
Orissa High Court · (2007) 104 CLT 460 : (2007) 2 OLR 93
Land Acquisition Act, 1894 — Section 12, 18
High Courts03 May 2007
State of Orissa Vs Baikuntha Nath Panda and Another
Orissa High Court · (2007) CLT 56 Supp : (2007) 2 OLR 98
Land Acquisition Act, 1894 — Section 28, 31, 34, 53, 54
High Courts03 May 2007Dismissed
Managing Director, Woodburn Developers and Builders Pvt. Ltd. Vs Smt. Debamaya Panigrahi
Orissa High Court · (2007) CLT 668 (Suppl Crl) : (2007) CriLJ 3699 : (2007) 1 OLR 792 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 417, 468, 469Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 42
High Courts02 May 2007Dismissed
Sebak Sahoo (abated) and Others Vs State of Orissa
Orissa High Court · (2007) CLT 774 (Suppl Crl) : (2007) 1 OLR 233 Supp : (2007) OLR 774 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts02 May 2007Allowed
Kula @ Kulamani @ Kulabandhu Suna Vs State of Orissa
Orissa High Court · (2007) CLT 60 Supp : (2007) 1 OLR 634 Supp : (2007) OLR 60 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 342
High Courts02 May 2007
Bimal Lochan Das Vs State of Orissa
Orissa High Court · (2007) CLT 683 (Suppl Crl) : (2007) 2 OLR 17
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts02 May 2007
Regional Manager, Oriental Insurance Co. Ltd. Vs Misin Jena and Others
Orissa High Court · (2008) ACJ 1926 : (2007) 1 OLR 739
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 May 2007Allowed
Ladu Kishore Pradhan Vs State of Orissa
Orissa High Court · (2008) CLT 177 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 323, 34, 342, 354, 376
High Courts02 May 2007Dismissed
Management of Regional Plant Resources Centre Vs Workmen of Regional Plant Resources Centre and Another
Orissa High Court · (2007) 104 CLT 369 : (2007) 115 FLR 49 : (2007) 2 OLR 127
Industrial Disputes Act, 1947 — Section 10, 12, 36A
High Courts02 May 2007Dismissed
Dr. Jeetendra Mohan Bebortha Vs State of Orissa and Others
Orissa High Court · (2007) 05 OHC CK 0013
Orissa Medical Education Service (Recruitment) Rules, 1979 — Rule 16
High Courts02 May 2007Dismissed
Suriya Narayan Sahu and Others Vs Smt. Anita Agnihotri and Others
Orissa High Court · (2007) CLT 758 Supp : (2007) 38 OCR 475 : (2007) 1 OLR 632 Supp : (2007) OLR 758 Supp
Contempt of Courts Act, 1971 — Section 12
High Courts02 May 2007Dismissed
Classic Super Construction Vs State of Orissa and Others
Orissa High Court · (2007) 1 OLR 642 Supp
High Courts02 May 2007
The New India Assurance Co. Ltd. Vs Smt. Banita Meher and Others
Orissa High Court · (2007) 2 OLR 35
Motor Vehicles Act, 1988 — Section 149, 166
High Courts01 May 2007
State of Orissa Vs Himadri Sahu and Others
Orissa High Court · (2007) 104 CLT 289 : (2007) 2 OLR 239
Land Acquisition Act, 1894 — Section 11, 18, 4