High Courts10 Aug 2001Allowed
National Insurance Co. Ltd. and others Vs Hemalata Bhuyan and others and Gurjeet Singh and another
Orissa High Court · (2001) 92 CLT 351 : (2001) 2 OLR 339
Motor Vehicles Act, 1988 — Section 149, 149(1), 149(4)
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 9 of 22
High Courts10 Aug 2001
National Insuzrance Co. Ltd. Vs Hemalata Bhuyan and Others
Orissa High Court · (2002) 1 ACC 186
Motor Vehicles Act, 1988 — Section 149
High Courts09 Aug 2001
Satru alias Satrughana Gouda Vs State of Orissa
Orissa High Court · (2001) 2 OLR 327
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts08 Aug 2001
V. Krishna Rao Vs Smt. V. Parvati
Orissa High Court · (2001) 21 OCR 306
Criminal Procedure Code, 1973 (CrPC) — Section 12, 125, 126, 309
High Courts06 Aug 2001Allowed
Collector, Kalahandi and Others Vs Pawan Kumar Gupta
Orissa High Court · AIR 2002 Ori 1
Orissa Forest Act, 1972 — Section 45Orissa Forest Contract Rules, 1966 — Rule 7
High Courts06 Aug 2001Dismissed
Dr. (Mrs.) Juthika Mohanty Vs State Administrative Tribunal and Others Dr. Antaryami Sahoo Vs Dr. Prativa Devi and Others State of Orissa Vs Orissa Administrative Tribunal and Others Dr. Niranjan Parida Vs State of Orissa and Others Smt. (Dr.) Swarnaprabha Mohanty Vs State of Orissa and Others Dr. Manoranjan Padhi Vs State of Orissa and Others State of Orissa Vs State Administrative Tribunal and Others
Orissa High Court · (2001) 2 OLR 342
Constitution of India, 1950 — Article 14, 309Orissa Medical Education Service (Appointment of Junior Teachers Validation) Act, 1993 — Section 3(2)
High Courts03 Aug 2001
Siris Ialtare Vs State of Orissa
Orissa High Court · (2001) 08 OHC CK 0043
Bihar and Orissa Excise Act, 1915 — Section 47, 55Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 271, 272, 273, 274, 276
High Courts03 Aug 2001Allowed
Dibru Vs State of Orissa
Orissa High Court · (2001) 21 OCR 378
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Aug 2001Dismissed
Sirish Jaltara Vs State of Orissa
Orissa High Court · (2002) 93 CLT 63
Bihar and Orissa Excise Act, 1915 — Section 47, 55Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276
High Courts02 Aug 2001
Konark Patnaik and Others Vs State of Orissa
Orissa High Court · (2001) 08 OHC CK 0040
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 374, 378, 389Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
High Courts01 Aug 2001
Ghana Mallik and Another Vs State of Orissa
Orissa High Court · (2001) 21 OCR 308 : (2001) 2 OLR 252
Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts01 Aug 2001
Gouranga Pradhan Vs State of Orissa and Others
Orissa High Court · (2001) 2 OLR 580
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts31 Jul 2001Allowed
Kishore Das Vs State of Orissa
Orissa High Court · (2001) CriLJ 4801 : (2001) 2 OLR 238
Penal Code, 1860 (IPC) — Section 302, 404
High Courts30 Jul 2001Allowed
Kailash Naik Vs State of Orissa
Orissa High Court · (2001) 21 OCR 438
Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2001Dismissed
Nabin Pradhan Vs State of Orissa
Orissa High Court · (2001) 92 CLT 628
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323
High Courts25 Jul 2001Dismissed
Anam Charan Behera Vs State of Orissa
Orissa High Court · (2002) CriLJ 381 : (2001) 21 OCR 572
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1)Penal Code, 1860 (IPC) — Section 224, 225, 380, 457, 511
High Courts25 Jul 2001Dismissed
Parameswar Bagart Vs State of Orissa
Orissa High Court · (2001) 21 OCR 232
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jul 2001Dismissed
Morning Flight Vs Steel Authority of India and Others
Orissa High Court · AIR 2002 Ori 95
Constitution of India, 1950 — Article 14, 226
High Courts23 Jul 2001Allowed
Oriental Insurance Co. Ltd. Vs Kusa Dalabehera alias Krushna and Another
Orissa High Court · (2003) ACJ 182 : (2001) 2 OLR 232
High Courts23 Jul 2001
Usman Ali Khan Vs State of Orissa
Orissa High Court · (2001) 21 OCR 354
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 366