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Orissa High Court judgments, 2001

425 judgments · page 11 of 22

High Courts02 Jul 2001Allowed

Sri Sambit Parija Vs Smt. Surita Parija

Orissa High Court · AIR 2002 Ori 22 : (2001) 3 CivCC 629 : (2001) 92 CLT 363 : (2002) 2 DMC 542 : (2002) 1 RCR(Civil) 394

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, 141Hindu Marriage Act, 1955 — Section 13 , 24
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High Courts28 Jun 2001Allowed

Laxmi Mallik Vs Mayadhar Mallik

Orissa High Court · (2001) 92 CLT 808 : (2002) 1 DMC 172 : (2001) 2 OLR 141

Family Courts Act, 1984 — Section 19, 7Hindu Marriage Act, 1955 — Section 13(1)
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High Courts22 Jun 2001Dismissed

Sanjeev Marik Vs State of Orissa

Orissa High Court · (2001) 21 OCR 389

Criminal Procedure Code, 1973 (CrPC) — Section 250, 313, 377, 378, 386Penal Code, 1860 (IPC) — Section 307, 323, 324
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High Courts21 Jun 2001Dismissed

Sri Daud Sagar Vs State of Orissa

Orissa High Court · (2001) 92 CLT 222 : (2001) CriLJ 3868 : (2001) 21 OCR 73

Criminal Procedure Code, 1973 (CrPC) — Section 239, 240, 482Orissa Conduct of Examinations Act, 1988 — Section 9Penal Code, 1860 (IPC) — Section 120, 34
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