COURT ARCHIVE

Orissa High Court judgments, 2001

425 judgments · page 22 of 22

High Courts03 Jan 2001Allowed

Jayasena Pradhan and Others Vs State of Orissa

Orissa High Court · (2001) 92 CLT 87 : (2001) CriLJ 1953 : (2001) 20 OCR 141 : (2001) 1 OLR 316

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 341, 376(2), 506

High Courts03 Jan 2001Partly Allowed

Orissa High Court · (2001) 91 CLT 550 : (2001) CriLJ 2643 : (2001) 20 OCR 255 : (2001) 1 OLR 277

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 190(1), 202Penal Code, 1860 (IPC) — Section 304, 304

High Courts03 Jan 2001Dismissed

Orissa High Court · (2001) CriLJ 2396

Criminal Procedure Code, 1973 (CrPC) — Section 123, 125, 125(1), 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 5

High Courts03 Jan 2001Allowed

Orissa High Court · (2001) 91 CLT 594 : (2001) 20 OCR 170 : (2001) 1 OLR 323

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 342, 376, 458, 506

High Courts03 Jan 2001Allowed

Orissa High Court · (2001) 2 DMC 550 : (2001) 3 RCR(Criminal) 220

Criminal Procedure Code, 1973 (CrPC) — Section 125