High Courts20 Feb 2001Allowed
Daman Bhoi and Others Vs The State
Orissa High Court · (2001) 92 CLT 531 : (2001) 20 OCR 564 : (2001) 1 OLR 458
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 307, 34
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 20 of 22
High Courts20 Feb 2001Allowed
Udayanath Swain and Another Vs State of Orissa
Orissa High Court · (2001) 20 OCR 516 : (2001) 1 OLR 391
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Feb 2001
State of Orissa Vs Kamakshya Prasad Meher
Orissa High Court · (2001) CriLJ 3620 : (2001) 20 OCR 587
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 376
High Courts16 Feb 2001Dismissed
State Vs Yudhisthira Nanda
Orissa High Court · (2001) 1 OLR 490
Criminal Procedure Code, 1973 (CrPC) — Section 317Penal Code, 1860 (IPC) — Section 279, 304
High Courts16 Feb 2001
Atul Churiwala Vs State of Orissa
Orissa High Court · (2001) 1 OLR 484
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Orissa Factories Rules, 1950 — Rule 102
High Courts16 Feb 2001Allowed
Bhagabat Marandi and others Vs State of Orissa
Orissa High Court · (2001) 91 CLT 425 : (2001) 20 OCR 449 : (2001) 1 OLR 387
Criminal Procedure Code, 1973 (CrPC) — Section 401, 491Penal Code, 1860 (IPC) — Section 147, 148, 149, 279, 304
High Courts16 Feb 2001Allowed
Dr. Arun Kumar Dandapat Vs Collector and District Magistrate, Cuttack and other
Orissa High Court · (2001) 3 CivCC 568 : (2001) 91 CLT 649 : (2001) 1 OLR 409 : (2001) 1 OLR 408 : (2002) 1 RCR(Civil) 405
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 74 , 75, 76, 77, 78
High Courts16 Feb 2001
President, M/s Shivaji Multipurpose Co-operative Society Limited Vs State of Orissa and others
Orissa High Court · (2001) 91 CLT 524 : (2001) 1 OLR 395
Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 2001Allowed
Laxminarayan Purohit Vs Additional Commissioner of Commercial Taxes and another
Orissa High Court · (2001) 92 CLT 67 : (2001) 1 OLR 526
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 13Orissa Sales Tax Rules, 1947 — Rule 37
High Courts16 Feb 2001Allowed
Smt. Buli Dash Vs State of Orissa and others
Orissa High Court · (2001) 91 CLT 734 : (2001) 1 OLR 580
Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 18(2), 25, 25(3)Orissa Panchayat Samiti (Conduct of Business) Rules, 1969 — Rule 5
High Courts13 Feb 2001
Smt. Satyabhama Mohapatra Vs Chairman-cum-Managing Director, Grid Corporation of Orissa Ltd. and Others
Orissa High Court · AIR 2001 Ori 134
Electricity (Supply) Act, 1948 — Section 18
High Courts12 Feb 2001
Kutumina Construction Pvt. Ltd. Vs Collector and Others
Orissa High Court · AIR 2001 Ori 122
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts08 Feb 2001Allowed
M. Jagadiswar Rao and others Vs Pratibasini Mohanty and others
Orissa High Court · (2001) 2 CivCC 545 : (2001) 91 CLT 710 : (2001) 1 OLR 382 : (2001) 4 RCR(Civil) 652
Civil Procedure Code, 1908 (CPC) — Section 2(2)Succession Act, 1925 — Section 276, 299
High Courts07 Feb 2001
Pravash Kumar Sahoo Vs S.M. Pattnaik and others
Orissa High Court · (2001) 92 CLT 32 : (2001) 1 OLR 373
All India Services (Discipline and Appeal) Rules, 1969 — Rule 8
High Courts06 Feb 2001Allowed
Iswar Chandra Mohanta Vs Managing Director, Orissa Forest Development Corporation Limited, Bhubaneswar
Orissa High Court · (2001) 92 CLT 324 : (2001) 1 OLR 291
Constitution of India, 1950 — Article 226, 227Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 — Rule 8
High Courts06 Feb 2001Allowed
Registrar, Co-operative Societies, Orissa, Bhubaneswar Vs Bhuban Behari Sahoo and others
Orissa High Court · (2001) 91 CLT 319 : (2001) 1 OLR 365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1Orissa Co-operative Societies Act, 1962 — Section 32(1), 32(7), 62(6)
High Courts06 Feb 2001Allowed
Minati Suna Vs State of Orissa and others
Orissa High Court · (2001) 92 CLT 236 : (2001) 92 CLT 226 : (2001) 1 OLR 340
Constitution of India, 1950 — Article 226, 227
High Courts06 Feb 2001
Subhadra Mahanta Vs Government of Orissa and others
Orissa High Court · (2001) 91 CLT 494 : (2001) 1 OLR 321
Constitution of India, 1950 — Article 226, 227
High Courts06 Feb 2001
Nilendri Kumari Swain Vs Union of India and others
Orissa High Court · (2001) 92 CLT 310 : (2001) 1 OLR 284
Constitution of India, 1950 — Article 226, 227
High Courts30 Jan 2001Dismissed
Orissa Renewable Energy Development Agency Vs The Presiding Officer, Labour Court, Bhubaneswar and others
Orissa High Court · (2001) 91 CLT 375
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 12(5)