High Courts20 Jun 2001Dismissed
Narendra Kumar Raichoudhury alias Gaba Choudhury Vs State of Orissa
Orissa High Court · (2001) 21 OCR 8
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 34
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 12 of 22
High Courts20 Jun 2001Dismissed
Narendra Kumar Raichoudhury @ Gaba Choudhury Vs State of Orissa
Orissa High Court · (2001) 92 CLT 128
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306, 34
High Courts20 Jun 2001Allowed
Smt. Suryakanti Rao and others Vs Sarathi Rao
Orissa High Court · (2001) 92 CLT 206 : (2001) 2 DMC 526 : (2001) 2 OLR 126
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 401
High Courts20 Jun 2001Dismissed
Atko Kujur Vs Mahalat Sa
Orissa High Court · (2001) 21 OCR 297 : (2001) 2 OLR 112
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202
High Courts20 Jun 2001Allowed
Mahima ' Mahimananda Mishra and others Vs State of Orissa and others
Orissa High Court · (2001) 94 CLT 174 : (2001) 92 CLT 174 : (2001) 21 OCR 133 : (2001) 2 OLR 104
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 173(3), 173(4), 173(5)Penal Code, 1860 (IPC) — Section 156(3), 34, 364
High Courts20 Jun 2001Dismissed
B. Bhima Rao and Others Vs Bulli Laxmi and Another
Orissa High Court · (2001) 92 CLT 601 : (2002) 2 DMC 419 : (2001) 21 OCR 130
Penal Code, 1860 (IPC) — Section 498Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts19 Jun 2001Allowed
Girija Prasanna Panda Vs Orissa State Bar Council and Others
Orissa High Court · (2001) 2 OLR 216
Advocates Act, 1961 — Section 35
High Courts18 Jun 2001Allowed
Smt. Indumati Swain Vs State of Orissa and Others
Orissa High Court · (2001) 2 OLR 132
Orissa Grama Panchayat Act, 1964 — Section 115(1)
High Courts18 Jun 2001Allowed
Smt. Bauri Dehuri Vs Smt. Kamala Pradhan and Others
Orissa High Court · AIR 2001 Ori 179 : (2001) 2 OLR 128
Orissa Grama Panchayat Act, 1965 — Section 39(1)
High Courts28 May 2001Dismissed
Chinmay Kumar Majhi, Nilamani Naik and Sunil Kumar Patel and Others Vs State of Orissa and Others
Orissa High Court · (2001) 92 CLT 597
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Constitution of India, 1950 — Article 226, 227
High Courts28 May 2001Dismissed
Shiba Charan Swain Vs G.M. Metal and Scrap Trading Corporation Ltd. and Others
Orissa High Court · (2002) 1 OLR 422
Constitution of India, 1950 — Article 226
High Courts28 May 2001Dismissed
Meenakshi Power Ltd. Vs State of Orissa and others
Orissa High Court · AIR 2001 Ori 51
High Courts28 May 2001Allowed
Bijay Pradhan Vs The Collector and Others
Orissa High Court · (2001) 2 OLR 41
Orissa Grama Panchayat Act, 1964 — Section 25, 26
High Courts28 May 2001Dismissed
Smt. Kanti Kumbhar Vs State of Orissa and Another
Orissa High Court · (2001) 2 OLR 44
Orissa Panchayat Samiti Act, 1959 — Section 46B
High Courts18 May 2001Allowed
Advertising Agencies Association of Orissa Vs Cuttack Municipal Corporation and Others
Orissa High Court · AIR 2001 Ori 154 : (2001) 2 OLR 72
Constitution of India, 1950 — Article 226Orissa Municipal Act, 1950 — Section 130
High Courts18 May 2001Allowed
K. Pramila Patnaik and another Vs State of Orissa and others
Orissa High Court · AIR 2001 Ori 190 : (2001) 92 CLT 373 : (2001) 2 OLR 87
Constitution of India, 1950 — Article 226, 227, 243UOrissa Municipal Act, 1950 — Section 401, 401(1), 401(2)
High Courts18 May 2001
Tara Prasad Patnaik and Others Vs State of Orissa and Others
Orissa High Court · (2001) 2 OLR 134
High Courts18 May 2001Allowed
Shri K.N.B. Rao Vs The Central Administrative Tribunal, Cuttack and others
Orissa High Court · (2001) 92 CLT 45
Constitution of India, 1950 — Article 226, 227
High Courts18 May 2001
Pradipta Kumar Das Vs Sub-Collector and Others
Orissa High Court · (2001) 2 OLR 85
High Courts18 May 2001Allowed
Food Corporation of India Vs Jugal Kishore Agrawal
Orissa High Court · AIR 2001 Ori 158 : (2001) 92 CLT 505 : (2001) 2 OLR 98
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 3, 5