High Courts10 Sept 2001
Hari Prasad Chhapolia Vs Union of India (UOI)
Orissa High Court · (2002) 142 ELT 534 : (2001) 21 OCR 559 : (2002) 1 OLR 11
Customs Act, 1962 — Section 111, 135(1), 137Gold (Control) Act, 1968 — Section 2, 8, 85, 97, 97(1)
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 7 of 22
High Courts10 Sept 2001
Gangaram Gouda Vs Smt. Mukta Gouduni and Others
Orissa High Court · (2001) 21 OCR 505
Penal Code, 1860 (IPC) — Section 109, 494, 497, 498
High Courts07 Sept 2001Allowed
Pravakar Mohapatra and Another Vs State of Orissa
Orissa High Court · (2001) 2 OLR 419
Contempt of Courts Act, 1971 — Section 16Evidence Act, 1872 — Section 76
High Courts07 Sept 2001Dismissed
Kartik Chhatria and Bharat Majhi Vs State of Orissa
Orissa High Court · (2002) 93 CLT 210
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)
High Courts07 Sept 2001Allowed
Betu alias Bijan Kumar Nayak Vs State of Orissa and Another
Orissa High Court · (2001) 2 OLR 433
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 34, 366, 376
High Courts07 Sept 2001
Onkarmal Nanakram Vs Sri Bisnu Charan Mohanty and Another
Orissa High Court · (2001) 09 OHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 20A, 7
High Courts05 Sept 2001Allowed
Indramani Sahu alias Indrajita Vs State of Orissa
Orissa High Court · (2001) 2 OLR 442
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts05 Sept 2001Dismissed
Gura Munda Vs State of Orissa
Orissa High Court · (2001) 92 CLT 712 : (2001) 21 OCR 581
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts04 Sept 2001Allowed
Satyajit Das alias Jity Vs State of Orissa
Orissa High Court · (2001) 21 OCR 440
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts04 Sept 2001Allowed
Simachal Mishra Vs State of Orissa
Orissa High Court · (2001) 92 CLT 444 : (2002) 1 DMC 33 : (2001) 2 OLR 381
Criminal Procedure Code, 1973 (CrPC) — Section 155, 193, 195, 197, 198Penal Code, 1860 (IPC) — Section 17, 193, 195, 197, 198
High Courts31 Aug 2001Dismissed
Arjun Dalei Vs State of Orissa
Orissa High Court · (2001) 21 OCR 577
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts31 Aug 2001
Dayanidhi Nayak Vs State of Orissa and Others
Orissa High Court · (2001) 92 CLT 673 : (2002) CriLJ 371 : (2001) 21 OCR 546 : (2001) 2 OLR 394
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 493, 506
High Courts30 Aug 2001
Collector-cum-L.A. Officer Vs Santosh Kumar Sahu and Others
Orissa High Court · (2001) 2 OLR 414
Land Acquisition Act, 1894 — Section 54
High Courts30 Aug 2001Allowed
Akshaya Pradhan ' Akshaya Kumar Pradhan Vs Ashamoni Behera and Others
Orissa High Court · (2001) 92 CLT 593
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Aug 2001Allowed
Niranjan Sharati Vs State of Orissa
Orissa High Court · (2001) 08 OHC CK 0009
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts29 Aug 2001Dismissed
Baladev Raj Agarwal alias Baldev Agarwal Vs State Bank of India and Others
Orissa High Court · (2004) 4 BC 416 : (2002) 1 CivCC 300 : (2001) 92 CLT 779 : (2001) 2 OLR 398
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 29
High Courts29 Aug 2001
Sania Patra Vs State of Orissa and Others
Orissa High Court · (2001) 2 OLR 410
Orissa Grama Panchayat Rules, 1968 — Rule 87
High Courts28 Aug 2001Allowed
Liaquat Hussen Khan and Another Vs State of Orissa
Orissa High Court · (2001) 21 OCR 437
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 366, 376
High Courts28 Aug 2001
Nabakishore Panda and Others Vs State of Orissa and Another
Orissa High Court · (2001) 2 OLR 402
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(2), 203, 208, 482Penal Code, 1860 (IPC) — Section 307, 328, 34, 448, 506
High Courts28 Aug 2001Dismissed
Anil Kumar Panda Vs State of Orissa and Another
Orissa High Court · (2001) CriLJ 4359 : (2001) 21 OCR 428 : (2001) 2 OLR 435
Criminal Procedure Code, 1973 (CrPC) — Section 257, 320, 321, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A