High Courts10 Oct 2001
Dobulu Dhangada Majhi Vs State of Orissa
Orissa High Court · (2001) 2 OLR 558
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Orissa High Court judgments, 2001
425 judgments · page 5 of 22
High Courts09 Oct 2001Allowed
Shyam Khatua and Others Vs Biswanath Panda
Orissa High Court · (2002) 1 OLR 126
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139
High Courts09 Oct 2001Allowed
Maa Mangala Construction, Paradip Vs Indian Oil Corporation Ltd. and Another
Orissa High Court · (2001) 2 OLR 600
Constitution of India, 1950 — Article 14, 226Employees State Insurance Act, 1948 — Section 40
High Courts09 Oct 2001Allowed
Rekha Gupta Vs Collector, Balasore and Others
Orissa High Court · (2002) 93 CLT 66 : (2001) 2 OLR 597
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 6(A)
High Courts09 Oct 2001
Orient Paper Mills and Another Vs Sales Tax Officer and Others
Orissa High Court · (2004) 134 STC 128
Orissa Sales Tax Act, 1947 — Section 14C
High Courts09 Oct 2001Partly Allowed
Industrial Development Corporation Orissa Limited and Another Vs Regional Provident Fund Commissioner-II and Another
Orissa High Court · (2002) 93 CLT 475 : (2002) 112 CompCas 527 : (2002) 92 FLR 945 : (2002) 1 OLR 34 : (2001) 2 OLR 593
Companies Act, 1956 — Section 34, 4Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1), 25
High Courts09 Oct 2001Allowed
Manoj Kumar Binayak Prasad Mohapatra and Others Vs State of Orissa
Orissa High Court · (2001) 2 OLR 541
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 407, 420, 421
High Courts08 Oct 2001Dismissed
Bhagirathi Subudhi Vs State of Orissa
Orissa High Court · (2002) 93 CLT 132
Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113Penal Code, 1860 (IPC) — Section 201, 304
High Courts08 Oct 2001Dismissed
Special Land Acquisition Officer Vs Arabinda Nanda
Orissa High Court · (2001) 2 OLR 676
High Courts05 Oct 2001Allowed
Sundar Khadia Vs State of Orissa
Orissa High Court · (2001) 2 OLR 561
Penal Code, 1860 (IPC) — Section 302
High Courts05 Oct 2001Dismissed
Ashoka Trading Co. Vs State Bank of India, Bolangir Branch
Orissa High Court · (2002) 93 CLT 91
Civil Procedure Code, 1908 (CPC) — Section 26Contract Act, 1872 — Section 151
High Courts05 Oct 2001
Disco alias Jiban Manna Vs State of Orissa
Orissa High Court · (2002) CriLJ 1062 : (2001) 2 OLR 723
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts04 Oct 2001Dismissed
Soma Kirsani Vs State of Orissa
Orissa High Court · (2002) 93 CLT 52
Penal Code, 1860 (IPC) — Section 302
High Courts03 Oct 2001Dismissed
Arati Mukherjee and Others Vs Sambhunath Mukherjee and Others
Orissa High Court · (2002) 93 CLT 205
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Sept 2001Allowed
Krushna Chandra Baliyar singh Vs Union of India and Others
Orissa High Court · (2002) 93 CLT 195 : (2001) 2 OLR 548
Constitution of India, 1950 — Article 226, 227, 32
High Courts28 Sept 2001Allowed
Nrusingh Kumar Panda Vs Pandab Sahoo and Others
Orissa High Court · (2001) 21 OCR 591 : (2001) 2 OLR 497
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 97
High Courts28 Sept 2001
Dr. Mihir Kumar Pradhan Vs State of Orissa and Others State of Orissa Vs Dr. Mihir Kumar Pradhan and Another
Orissa High Court · (2001) 2 OLR 552
Orissa Service Code, 1939 — Rule 72
High Courts27 Sept 2001Allowed
Siba Sethi Vs State of Orissa
Orissa High Court · (2001) 2 OLR 555 : (2001) 2 OLR 55
Penal Code, 1860 (IPC) — Section 302, 304
High Courts27 Sept 2001Dismissed
Bidu Sabar Vs State of Orissa
Orissa High Court · (2001) 21 OCR 650
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts26 Sept 2001Allowed
Sundaram Finance Ltd. Vs Sales Tax Officer and Another
Orissa High Court · (2002) 125 STC 565
Central Sales Tax Act, 1956 — Section 3, 6(2)Orissa Sales Tax Act, 1947 — Section 12(4)Orissa Sales Tax Rules, 1947 — Rule 94A(3)