High Courts19 Sept 2000Dismissed
Prakash Chandra Swain Vs Kusima Bewa and Others
Orissa High Court · (2000) 90 CLT 702
COURT ARCHIVE
Orissa High Court judgments, 2000
541 judgments · page 7 of 28
High Courts19 Sept 2000Allowed
Trinetra Construction Vs Commissioner of Sales Tax and Others
Orissa High Court · (2000) 2 OLR 460 : (2000) 120 STC 295
Orissa Sales Tax Act, 1947 — Section 9Orissa Sales Tax Rules, 1947 — Rule 6A
High Courts15 Sept 2000Allowed
Deepak Kumar Basu Vs Commissioner, Consolidation and Others
Orissa High Court · (2000) 2 OLR 556
High Courts15 Sept 2000
Sri Krushna Chandra Panda and Others Vs State of Orissa and Others
Orissa High Court · (2000) 2 OLR 437
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2000
Dipali Mandal Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 570 : (2000) 2 OLR 438
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2000Allowed
Pedini Adikanda Vs Dasari Palli and Others
Orissa High Court · (2001) 20 OCR 94 : (2000) 2 OLR 582
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts14 Sept 2000Allowed
Jadunath Dhal Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 804 : (2000) 2 OLR 573
Land Acquisition Act, 1894 — Section 18
High Courts14 Sept 2000Allowed
Sukadev Samantaray Vs State of Orissa
Orissa High Court · (2001) 73 ECC 382 : (2000) 2 OLR 487
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Sept 2000Allowed
Mohan Parida Vs State of Orissa
Orissa High Court · (2001) CriLJ 410
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Sept 2000Allowed
Radhanath Jena Vs Jadunath Jena and others
Orissa High Court · (2001) 91 CLT 647 : (2000) 2 OLR 510
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts14 Sept 2000Dismissed
Bhabani Panda alias Das Vs Santosh Kumar Panda and Others
Orissa High Court · (2001) 1 OLR 300
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(1), 141Constitution of India, 1950 — Article 226 , 227
High Courts14 Sept 2000Allowed
Mayadhar Swain and another Vs State of Orissa
Orissa High Court · (2001) 91 CLT 283
Criminal Procedure Code, 1973 (CrPC) — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Sept 2000
Harekrushna Jena Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 698 : (2000) 2 OLR 575
Orissa Land Reforms Act, 1960 — Section 15, 36A, 5(1), 51, 51(1)
High Courts14 Sept 2000Dismissed
Ajit Kumar Patnaik Vs Republic of India
Orissa High Court · (2000) 2 OLR 475
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts12 Sept 2000Allowed
Rajendra Kumar Bisoi Vs Union of India (UOI) and Others
Orissa High Court · (2000) 90 CLT 527 : (2000) 2 OLR 417
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 2000Allowed
Bhubaneswar Chhatria Vs Union of India (UOI) and Others
Orissa High Court · (2000) 2 OLR 564
High Courts11 Sept 2000Allowed
Krushna Das and Others Vs Commissioner, Land Records and Settlement and Others
Orissa High Court · (2001) 1 OLR 288
High Courts08 Sept 2000Dismissed
Smt. Eka Sahu and Others Vs Smt. Uma ' Urmila Sahu and Others
Orissa High Court · (2000) 09 OHC CK 0046
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts08 Sept 2000Allowed
K.S. Vishwanath and Others Vs State of Orissa and Another
Orissa High Court · (2001) CriLJ 1637 : (2001) 20 OCR 378 : (2000) 2 OLR 587
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Sept 2000
Chintamani Bhue and Others Vs Collector and Others
Orissa High Court · (2000) 2 OLR 521
Orissa Grama Panchayat Rules, 1968 — Rule 86, 86(2), 87