High Courts23 Aug 2000Allowed
Uchhab Bisai Vs Narasingh Patra (having died), Minakhi Patra and Others
Orissa High Court · (2000) 08 OHC CK 0003
Limitation Act, 1963 — Article 64Specific Relief Act, 1963 — Section 6
COURT ARCHIVE
Orissa High Court judgments, 2000
541 judgments · page 9 of 28
High Courts19 Aug 2000Dismissed
Sarat Chandra Rout Vs Hrusi Patra and Others
Orissa High Court · (2001) 1 ACC 43 : (2000) 90 CLT 378 : (2001) 88 FLR 324 : (2001) 1 LLJ 1313
Workmens Compensation Act, 1923 — Section 3
High Courts18 Aug 2000Dismissed
State of Orissa Vs Vijayalaxmi Timber Depot
Orissa High Court · (2000) 2 OLR 499 : (2002) 126 STC 169
Central Sales Tax Act, 1956 — Section 3
High Courts18 Aug 2000Allowed
Bath Plaza Vs Sales Tax Officer
Orissa High Court · (2000) 2 OLR 517 : (2001) 121 STC 90
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts18 Aug 2000Allowed
Kanka @ Duyon Ho Vs State of Orissa
Orissa High Court · (2001) 91 CLT 334 : (2000) 2 OLR 375
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 301, 302
High Courts17 Aug 2000
Prasanna Kumar Dash Vs Secretary to Government of Orissa, Department of School and Mass Education and Others
Orissa High Court · (2000) 2 OLR 405
Constitution of India, 1950 — Article 226
High Courts17 Aug 2000
Oriental Insurance Co. Ltd. Vs Purna Shaw and Another
Orissa High Court · (2001) 2 ACC 773 : (2000) 90 CLT 751
Employees Compensation Act, 1923 — Section 3
High Courts14 Aug 2000Dismissed
Binayak Samal (In all) Vs Orissa Industrial Infrastructure Development Corporation and Others
Orissa High Court · (2000) 90 CLT 465
Arbitration and Conciliation Act, 1996 — Section 11Constitution of India, 1950 — Article 2, 5
High Courts14 Aug 2000
Ratnakar Pradhan Vs Mahanadi Coalfields Limited and Others
Orissa High Court · (2000) 90 CLT 584 : (2000) 2 OLR 422
Arbitration and Conciliation Act, 1996 — Section 11
High Courts14 Aug 2000Dismissed
Alekha Behera Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 480 : (2000) 2 OLR 408
Arbitration and Conciliation Act, 1996 — Section 11
High Courts14 Aug 2000Dismissed
Union of India (UOI) Vs Orissa State Electricity Board and Others
Orissa High Court · (2002) ACJ 430 : AIR 2001 Ori 109 : (2000) 90 CLT 639
Limitation Act, 1963 — Section 14, 5Railway Claims Tribunal Act, 1987 — Section 17
High Courts14 Aug 2000
Biswanath Nayak and Others Vs Parbati Bewa and Others
Orissa High Court · (2000) 2 OLR 629
High Courts11 Aug 2000Dismissed
Krushna Chandra Pattanayak Vs Additional District Magistrate and Others
Orissa High Court · (2000) 90 CLT 877
Orissa Government Land Settlement Act, 1962 — Section 2, 7A(3)
High Courts11 Aug 2000Allowed
Baikuntha Nath Mahanta Vs State of Orissa
Orissa High Court · (2000) 2 OLR 658
Criminal Procedure Code, 1973 (CrPC) — Section 452(1)Penal Code, 1860 (IPC) — Section 307, 34
High Courts10 Aug 2000Dismissed
Narayan Rana Vs Balasore Municipal Council
Orissa High Court · AIR 2001 Ori 1 : (2000) 2 OLR 367
Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 14Transfer of Property Act, 1882 — Section 106, 111
High Courts09 Aug 2000Dismissed
Eka Sahu and Others Vs Smt. Uma @ Urmila Sahu and Others
Orissa High Court · (2000) 08 OHC CK 0036
High Courts09 Aug 2000Allowed
Lt. Col. K.S. Bakshi Vs Jagjit Singh Sabharwal
Orissa High Court · (2001) 91 CLT 37
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts09 Aug 2000
Tribikram Chandra Deb Vs Commissioner of Land Reforms and Others
Orissa High Court · (2000) 08 OHC CK 0009
Orissa Land Reforms Act, 1960 — Section 36A
High Courts09 Aug 2000Dismissed
Dr. Devi Prasad Misra Vs Berhampur University and Others
Orissa High Court · (2000) 08 OHC CK 0008
Orissa Universities Act, 1989 — Section 10(3), 24, 24(1)
High Courts08 Aug 2000
V. Krishna Rao Vs Smt. V. Parvati
Orissa High Court · (2000) 08 OHC CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 309