High Courts04 Jan 2000Dismissed
Jhula Behera alias Dalai and Another Vs State of Orissa
Orissa High Court · (2000) 89 CLT 330 : (2000) 18 OCR 275 : (2000) 1 OLR 208
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Penal Code, 1860 (IPC) — Section 323, 34, 342, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
