High Courts14 Jan 2000Allowed
Shanina Begum Vs State of Orissa and Others
Orissa High Court · (2000) CriLJ 1214 : (2001) 20 OCR 347 : (2000) 18 OCR 163 : (2000) 1 OLR 301
National Security Act, 1980 — Section 14, 3, 3(5)
COURT ARCHIVE
Orissa High Court judgments, 2000
541 judgments · page 27 of 28
High Courts13 Jan 2000Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Basanta Kumar Sahoo and Another
Orissa High Court · (2000) 2 LLJ 1239
Workmens Compensation Act, 1923 — Section 4(1)
High Courts13 Jan 2000Dismissed
Balamukunda Mohanty Vs Mrs. Chandra Mohini and Others
Orissa High Court · (2000) 18 OCR 343
Penal Code, 1860 (IPC) — Section 406
High Courts13 Jan 2000Dismissed
Rabindranath Bhuyan Vs State and Others
Orissa High Court · (2000) 1 OLR 368
Constitution of India, 1950 — Article 226, 227
High Courts13 Jan 2000Allowed
Bhargabi Devi Vs State of Orissa and Others
Orissa High Court · (2000) 1 OLR 668
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2000Allowed
Pratap Kumar Mohanty Vs State of Orissa and Others
Orissa High Court · (2000) 18 OCR 334 : (2000) 1 OLR 195
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)
High Courts11 Jan 2000Allowed
Prasanta Kumar Mohapatra Vs Nilakantha Rath and Another
Orissa High Court · (2000) 89 CLT 592 : (2000) 18 OCR 265 : (2000) 1 OLR 294
Criminal Procedure Code, 1973 (CrPC) — Section 190, 2, 200, 216, 251Penal Code, 1860 (IPC) — Section 426, 427, 448
High Courts11 Jan 2000Dismissed
Bairagi Charan Sethy Vs Kangali Behera (died) and Others
Orissa High Court · AIR 2000 Ori 83 : (2000) 89 CLT 633
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts05 Jan 2000Dismissed
Abdul Jahangir and Others Vs State of Orissa and Another
Orissa High Court · (2000) 89 CLT 280 : (2000) CriLJ 1560 : (2000) 18 OCR 207 : (2000) 18 OCR 158
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(2), 156(3), 173Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 34, 498A, 506
High Courts05 Jan 2000Dismissed
Niranjan Patra and Others Vs C.J.M. and Another
Orissa High Court · (2000) 89 CLT 420 : (2000) CriLJ 1600 : (2000) 18 OCR 196
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 311, 482Evidence Act, 1872 — Section 145, 154, 27, 32(1)Penal Code, 1860 (IPC) — Section 300
High Courts05 Jan 2000Dismissed
Smt. Namita Bose Vs Deepak Kumar Bose
Orissa High Court · (2000) 89 CLT 564 : (2000) 1 OLR 216
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts05 Jan 2000Allowed
Satyabrata Mohanty Vs State of Orissa and Others
Orissa High Court · (2000) 1 ALT(Cri) 15 : (2000) 89 CLT 391 : (2000) CriLJ 1823 : (2000) 18 OCR 201
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 341, 348Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts04 Jan 2000Dismissed
United Credit Corporation and Others Vs Vijaya Bank
Orissa High Court · (2000) 01 OHC CK 0045
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts04 Jan 2000Allowed
Rasmi Ranjan Srichandan and Others Vs Principal-cum-Secretary, Sri Jayadev College of Education and Technology and Others
Orissa High Court · (2000) 89 CLT 261 : (2000) 1 OLR 255
Orissa Education Act, 1969 — Section 10A
High Courts04 Jan 2000
Gangadhar Panda and Others Vs Hari Krishna Panda and Others
Orissa High Court · (2000) 89 CLT 379
Criminal Procedure Code, 1973 (CrPC) — Section 115 , 145
High Courts04 Jan 2000Dismissed
National Insurance Co. Ltd. Vs Nalini Dehury and Others
Orissa High Court · (2002) ACJ 1796 : (2000) 2 LLJ 811
Workmens Compensation Act, 1923 — Section 3
High Courts04 Jan 2000Allowed
United India Insurance Co. Ltd. Vs Muna Khan and Another
Orissa High Court · (2000) 3 LLJ 833 : (2000) 1 OLR 422
Workmens Compensation Act, 1923 — Section 21(1)
High Courts04 Jan 2000Allowed
Narendranath Dalai Vs Managing Director, Tribal Development Co-operative Corporation of Orissa Ltd. and Others
Orissa High Court · (2000) 89 CLT 537 : (2000) 2 LLJ 222
High Courts04 Jan 2000
National Insurance Co. Ltd. Vs Nalini Dehwari and Others
Orissa High Court · (2003) 1 ACC 587
Employees Compensation Act, 1923 — Section 30
High Courts04 Jan 2000
Rajaram Takiri Vs State of Orissa
Orissa High Court · (2000) 89 CLT 348 : (2000) CriLJ 2520 : (2000) 1 OLR 313
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 366, 376