COURT ARCHIVE

Orissa High Court judgments, 2000

541 judgments · page 25 of 28

High Courts08 Feb 2000Dismissed

Banchhanidhi Samal Vs Arjuna Rout and Others

Orissa High Court · (2000) 90 CLT 598 : (2000) CriLJ 3257 : (2000) 18 OCR 283 : (2000) 1 OLR 342

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 302, 34

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High Courts08 Feb 2000

Biren Kumar Sahu and Another Vs Binode Behari Hasti

Orissa High Court · (2000) 1 OLR 413

Criminal Procedure Code, 1973 (CrPC) — Section 156, 202, 204, 482Telegraph Act, 1885 — Section 10, 16

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High Courts07 Feb 2000Dismissed

Pradosh Pattnaik and Others Vs The State and Another

Orissa High Court · (2000) CriLJ 3277

Criminal Procedure Code, 1973 (CrPC) — Section 320(1), 320(2), 320(9), 329, 329(9)Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325

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High Courts07 Feb 2000Allowed

Sukchen alias Sukdeo Singh Vs State of Orissa

Orissa High Court · (2000) 18 OCR 396

Penal Code, 1860 (IPC) — Section 307, 324

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High Courts05 Feb 2000Allowed

Babuli Patra alias Bidhu Bhusan Patra Vs State of Orissa

Orissa High Court · (2000) 18 OCR 659

Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995 — Rule 7

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High Courts04 Feb 2000

Smt. Debaki Naik Vs State of Orissa and Another Mitrabhanu Naik Vs State of Orissa

Orissa High Court · (2000) 18 OCR 389 : (2000) 1 OLR 386

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 34

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High Courts03 Feb 2000Dismissed

Dhaneswar Sahoo and Another Vs The State of Orissa and Others

Orissa High Court · (2000) 1 ALT(Cri) 21 : (2000) 89 CLT 671 : (2000) 18 OCR 345 : (2000) 1 OLR 397

Criminal Procedure Code, 1973 (CrPC) — Section 319(1)

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High Courts02 Feb 2000Dismissed

Special Land Acquisition Officer, Upper Indravati Project Vs Sahadev Bisi

Orissa High Court · (2000) 89 CLT 709

Land Acquisition Act, 1894 — Section 18, 4(1), 54

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High Courts02 Feb 2000

Bansidhar Mohanty Vs Orissa State Financial Corporation and Others

Orissa High Court · (2000) 89 CLT 351 : (2000) 1 OLR 426

Orissa Motor Vehicles Taxation Act, 1975 — Section 12

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High Courts02 Feb 2000Allowed

Mahabir Rice Mill Vs Sales Tax Officer and Another

Orissa High Court · (2000) 89 CLT 504 : (2000) 1 OLR 692 : (2000) 120 STC 236

Orissa Sales Tax Act, 1947 — Section 14, 14COrissa Sales Tax Rules, 1947 — Rule 36, 39(2)

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High Courts02 Feb 2000Dismissed

Pradipta Kumar Sahani ' Bulu and Another Vs Ignace Majhi

Orissa High Court · (2000) 02 OHC CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 202, 362Penal Code, 1860 (IPC) — Section 294, 323, 34, 352, 427

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High Courts01 Feb 2000Dismissed

Giridhari Das Vs State of Orissa

Orissa High Court · (2000) 18 OCR 290

Bihar and Orissa Excise Act, 1915 — Section 47, 47(1)

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High Courts31 Jan 2000Allowed

Ashok Dalwai Vs Radhanath Pradhan alias Bulu

Orissa High Court · (2000) 90 CLT 169 : (2001) CriLJ 3685 : (2000) 1 OLR 401

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482

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High Courts31 Jan 2000

Biswaranjan Pattnaik Vs Teem Finance Company Limited

Orissa High Court · (2000) 01 OHC CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts31 Jan 2000Dismissed

Bhubaneswar Pradhan Vs State of Orissa and Others

Orissa High Court · AIR 2000 Ori 88 : (2000) 1 OLR 370

Constitution of India, 1950 — Article 12, 14, 226

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High Courts31 Jan 2000Allowed

Prafulla Chandra Samantaray Vs State of Orissa and Others

Orissa High Court · AIR 2000 Ori 120 : (2000) 89 CLT 720 : (2000) 1 OLR 430

Orissa Grama Panchayat Act, 1965 — Section 115(6), 21(4)

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High Courts31 Jan 2000Allowed

Narendra Chand Mehta Vs State of Orissa

Orissa High Court · (2000) 1 ALT(Cri) 23 : (2000) 89 CLT 680 : (2000) CriLJ 2513 : (2000) 18 OCR 294

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 239, 240, 482Penal Code, 1860 (IPC) — Section 109, 34, 409, 420, 468

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High Courts31 Jan 2000Dismissed

Biswaranjan Pattnaik Vs Teem Finance Company Ltd.

Orissa High Court · (2000) 01 OHC CK 0007

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 11J, 9

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High Courts31 Jan 2000Dismissed

Sri Raghunath Jew Thakur Vs Shri Sukadev Naik and Others

Orissa High Court · (2000) 01 OHC CK 0001

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Criminal Procedure Code, 1973 (CrPC) — Section 114, 144Orissa Hindu Religious Endowments Act, 1951 — Section 41

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High Courts28 Jan 2000Dismissed

Sitanath Mohanty Vs Sashi alias Dungei Bewa and Others

Orissa High Court · (2000) 01 OHC CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(4), 146

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