High Courts18 Feb 2000Dismissed
Basudev Pradhan Vs State of Orissa
Orissa High Court · (2000) CriLJ 2553 : (2000) 18 OCR 487
Bihar and Orissa Excise Act, 1915 — Section 47, 48Evidence Act, 1872 — Section 45
COURT ARCHIVE
Orissa High Court judgments, 2000
541 judgments · page 24 of 28
High Courts18 Feb 2000Allowed
Hrushikesh Dhal and Santosh Kumar Sahoo and Others Vs State of Orissa
Orissa High Court · (2000) 89 CLT 731 : (2000) 1 OLR 330
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482
High Courts18 Feb 2000
Rabindra Kumar Das Vs State of Orissa and Others
Orissa High Court · (2000) 89 CLT 696 : (2000) 1 OLR 463
Orissa Grama Panchayat Act, 1964 — Section 25, 25(2), 26, 26(2), 32
High Courts18 Feb 2000
Susil Kumar Panigrahi Vs Commissioner-cum-Chairman, State Transport Authority and Others
Orissa High Court · AIR 2000 Ori 113 : (2000) 89 CLT 788
Motor Vehicles Act, 1988 — Section 72
High Courts18 Feb 2000
Hrushikesh Dhal Vs State of Orissa
Orissa High Court · (2000) 18 OCR 393
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 34, 342, 342, 452
High Courts17 Feb 2000
Divisional Manager, Oriental Insurance Co. Ltd. Vs Ranjani Moharana and Others
Orissa High Court · (2000) 2 ACC 371 : (2001) ACJ 1136 : (2000) 89 CLT 658
Motor Vehicles Act, 1988 — Section 174
High Courts17 Feb 2000Allowed
Dibakar Pattnaik Vs State of Orissa and Another
Orissa High Court · (2000) 1 OLR 471
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts17 Feb 2000Allowed
Miss Suchitra Das Vs Biswanath Sahu and Another
Orissa High Court · (2002) ACJ 31 : (2000) 1 OLR 480
High Courts16 Feb 2000
Prasanna Kumar Nayak Vs Trilochan Routray and Another
Orissa High Court · (2000) 2 ACC 310 : (2000) 89 CLT 675
Motor Vehicles Act, 1939 — Section 110C(2A)
High Courts14 Feb 2000Allowed
Purnendu Kishore Mohanty Vs State of Orissa and Others
Orissa High Court · (2001) 1 LLJ 272 : (2000) 1 OLR 325
High Courts14 Feb 2000Dismissed
Pradosh Pattnaik and Others Vs The State and Another
Orissa High Court · (2000) 02 OHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 320(1), 320(2), 320(9), 329(9), 482Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 147, 148, 323, 325, 337
High Courts14 Feb 2000Dismissed
Sri Kishore Sahu alias Kishore Kumar Sahu Vs State of Orissa
Orissa High Court · (2000) 02 OHC CK 0011
Penal Code, 1860 (IPC) — Section 354, 376
High Courts11 Feb 2000
State of Orissa Vs Dara Singh alias Rabindra Kumar Pal
Orissa High Court · (2000) 18 OCR 469 : (2000) 1 OLR 320
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(8), 309(2), 482Penal Code, 1860 (IPC) — Section 212, 396, 435
High Courts11 Feb 2000Allowed
Upendra Pradhan Vs State of Orissa
Orissa High Court · (2000) 18 OCR 548
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Feb 2000Allowed
Srikanta Biswal and Another Vs Anusaya Biswal
Orissa High Court · (2000) 18 OCR 292
Penal Code, 1860 (IPC) — Section 109, 494
High Courts09 Feb 2000Allowed
Ashok Dalwai Vs Radhanath Pradhan alias Bulu
Orissa High Court · (2000) 18 OCR 308
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202, 210Penal Code, 1860 (IPC) — Section 294, 307, 323, 332, 34
High Courts09 Feb 2000Dismissed
Gangadhar Bhuyan and Others Vs Bijay Kumar Mishra
Orissa High Court · (2000) 02 OHC CK 0013
Penal Code, 1860 (IPC) — Section 379, 447Probation of Offenders Act, 1958 — Section 3, 4
High Courts09 Feb 2000Allowed
Uttam Das and Others Vs State of Orissa and Another
Orissa High Court · (2000) 89 CLT 454
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379
High Courts08 Feb 2000
Suryakumar Hota and Another Vs Commissioner of Land Reforms Orissa and Others
Orissa High Court · (2000) 90 CLT 435
Orissa Land Reforms Act, 1960 — Section 59(2)
High Courts08 Feb 2000Allowed
State Bank of India Vs Smt. Udia Karna and Others
Orissa High Court · (2000) 1 OLR 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10