High Courts18 Oct 2000
Harsa Majhi and Others Vs Purna Chandra Majhi and Others
Orissa High Court · (2000) 2 OLR 653
COURT ARCHIVE
Orissa High Court judgments, 2000
541 judgments · page 6 of 28
High Courts18 Oct 2000Partly Allowed
Smt. Ambika Swain Vs Additional Commissioner of Settlement and Consolidation, Bhubaneswar and other
Orissa High Court · (2001) 91 CLT 204 : (2001) 1 OLR 205
Constitution of India, 1950 — Article 226, 227Hindu Succession Act, 1956 — Section 6, 8Transfer of Property Act, 1882 — Section 122
High Courts17 Oct 2000Partly Allowed
Sankar Bag Vs State of Orissa
Orissa High Court · (2001) 91 CLT 518 : (2001) 20 OCR 41 : (2001) 1 OLR 183
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 202, 300, 302, 304, 307
High Courts16 Oct 2000
Idl Industries Ltd. and Others Vs State of Orissa and Others
Orissa High Court · (2004) 134 STC 62
Orissa Sales Tax Act, 1947 — Section 12(8), 13(6), 14, 14C, 14D
High Courts28 Sept 2000Allowed
Shree Ganesh Roller Mills Vs State of Orissa and Others
Orissa High Court · (2001) 92 CLT 110
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 23(4)Orissa Sales Tax Rules, 1947 — Rule 80
High Courts28 Sept 2000Dismissed
Saila Behari Mohanty Vs Orissa State Road Transport Corporation and others
Orissa High Court · (2001) 92 CLT 280
Constitution of India, 1950 — Article 226, 227Orissa State Road Transport Corporation (Classification, Recruitment and Conditions of Service) Regulations, 1978 — Regulation 166
High Courts28 Sept 2000
Pranabandhu Behera and another Vs District Judge, Balasore and another
Orissa High Court · (2001) 92 CLT 300
Constitution of India, 1950 — Article 226, 227Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 — Rule 2, 5
High Courts28 Sept 2000Dismissed
Bijaya Kumar Sahoo Vs GRID Corporation of Orissa and others
Orissa High Court · (2001) 91 CLT 301 : (2000) 3 LLJ 308 : (2000) 2 OLR 558
Apprentices Act, 1961 — Section 18Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25
High Courts28 Sept 2000
Sk. Sahid Vs Smt. Tehera Husna
Orissa High Court · AIR 2001 Ori 6 : (2001) 91 CLT 166 : (2000) 2 OLR 593
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(3), Order 38 Rule 5(4), Order 38 Rule 6
High Courts28 Sept 2000
Executive Engineer (Elecl.), Bhubaneswar City Distribution Division, C.E.S.C.O. Ltd. Vs Presiding Officer, Labour Court
Orissa High Court · (2000) 90 CLT 687 : (2001) 1 LLJ 302
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts28 Sept 2000
Kanhu Charan Jena Vs Smt. Nirmala Jena
Orissa High Court · (2001) CriLJ 879
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts25 Sept 2000Allowed
Special Land Acquisition Collector Vs Chhala Sahu and Another
Orissa High Court · (2000) 2 OLR 579
Land Acquisition Act, 1894 — Section 18, 19
High Courts25 Sept 2000
Madhu Naik Vs State of Orissa
Orissa High Court · (2001) 20 OCR 401 : (2001) 1 OLR 33
Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Sept 2000Allowed
Special Land Acquisition Collector Vs Bauri Dehury and Others
Orissa High Court · (2000) 09 OHC CK 0001
Land Acquisition Act, 1894 — Section 18, 19, 50, 54
High Courts22 Sept 2000
Dibakar Swain Vs State of Orissa and Others
Orissa High Court · (2000) 90 CLT 781 : (2000) 2 OLR 577
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)Orissa Estates Abolition Act, 1951 — Section 8(1)
High Courts22 Sept 2000Allowed
Dama alias Kartik Chartln Ghadei Vs State of Orissa
Orissa High Court · (2001) 20 OCR 390
Explosives Act, 1884 — Section 9(B)(1)Penal Code, 1860 (IPC) — Section 30, 302, 304, 324
High Courts21 Sept 2000Allowed
Mittal Rice Mills (P) Ltd. Vs State of Orissa
Orissa High Court · (2001) 122 STC 159
Orissa Sales Tax Act, 1947 — Section 3B
High Courts21 Sept 2000Allowed
Asiatic Gases Ltd. Vs State of Orissa and Others
Orissa High Court · (2001) 121 STC 405
Orissa Sales Tax Act, 1947 — Section 2
High Courts20 Sept 2000
Smt. Sandhya Rani Sahoo Vs Debendra Kumar Sahoo
Orissa High Court · (2000) 90 CLT 744 : (2001) 1 DMC 224
High Courts20 Sept 2000
Commissioner of Income Tax Vs Bagaria Agencies
Orissa High Court · (2000) 90 CLT 693 : (2001) 248 ITR 248
Income Tax Act, 1961 — Section 256(1), 263, 43B