High Courts17 Nov 2000Allowed
Farid Khan Vs Orissa Lift Irrigation Corporation Ltd.
Orissa High Court · (2001) 92 CLT 164 : (2001) 1 OLR 18
COURT ARCHIVE
Orissa High Court judgments, 2000
541 judgments · page 4 of 28
High Courts16 Nov 2000Allowed
Sunakar Rout and Others Vs Ashoka Kumar Mohapatra
Orissa High Court · (2001) CriLJ 1068 : (2001) 20 OCR 19 : (2000) 2 OLR 655
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts16 Nov 2000Dismissed
Radharaman Enterprisers Vs Cuttack Municipal Corporation
Orissa High Court · AIR 2001 Ori 57 : (2001) 91 CLT 108
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Nov 2000Allowed
Dr. Sidheswar Mishra Vs State of Orissa
Orissa High Court · (2000) 11 OHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 401, 457, 482Penal Code, 1860 (IPC) — Section 34, 380, 427, 451
High Courts15 Nov 2000
Deep Kumar Thadani Vs Chairman, Admission Sub-Committee, Joint Entrance Examination (K and M) and Others
Orissa High Court · AIR 2001 Ori 61 : (2001) 1 OLR 28
Constitution of India, 1950 — Article 226
High Courts15 Nov 2000
Prasadini Guru Vs State of Orissa and others
Orissa High Court · AIR 2001 Ori 63 : (2001) 91 CLT 338 : (2001) 1 OLR 80
Constitution of India, 1950 — Article 226, 227
High Courts14 Nov 2000
Budhimanta Biswal and Another Vs Union of India (UOI) and Others
Orissa High Court · (2000) 2 OLR 705
High Courts14 Nov 2000
Mayadhar Meher Vs State of Orissa and Others
Orissa High Court · (2001) 1 OLR 38
High Courts14 Nov 2000Allowed
Sri Brajananda Nayak and others Vs State of Orissa
Orissa High Court · (2001) 91 CLT 389 : (2001) 1 OLR 500
Criminal Procedure Code, 1973 (CrPC) — Section 164, 190(1), 319, 482Penal Code, 1860 (IPC) — Section 302, 323, 34, 341, 427
High Courts14 Nov 2000Allowed
Uma Charan Patnaik Vs State of Orissa and Others
Orissa High Court · (2001) 1 OLR 15
Orissa Municipal Act, 1950 — Section 400, 76
High Courts14 Nov 2000
Dibakar Mohanty Vs Steel Authority of India Ltd. and Others
Orissa High Court · (2002) 94 CLT 244 : (2001) 1 OLR 41
Constitution of India, 1950 — Article 226, 227
High Courts13 Nov 2000
Sk. Younus Vs State of Orissa
Orissa High Court · (2001) CriLJ 2768
Criminal Procedure Code, 1973 (CrPC) — Section 317, 439, 439(1), 449, 482Penal Code, 1860 (IPC) — Section 34, 454, 506
High Courts11 Nov 2000Allowed
Nabakishore Behera Vs Bhagabat Naik and Others
Orissa High Court · (2000) 11 OHC CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 235(1), 87Penal Code, 1860 (IPC) — Section 302, 34, 341
High Courts10 Nov 2000Allowed
Minaketan Muduli Vs State of Orissa
Orissa High Court · (2001) 20 OCR 107 : (2000) 2 OLR 647
Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 401Evidence Act, 1872 — Section 45
High Courts08 Nov 2000
Sitakanta Rath Vs Jyotirmayee Rath and Another
Orissa High Court · (2001) 20 OCR 8
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Nov 2000Allowed
Smt. Kamala Tiria Vs State of Orissa and others
Orissa High Court · AIR 2001 Ori 67 : (2001) 91 CLT 159
Constitution of India, 1950 — Article 226, 227Orissa Zilla Parishad Act, 1991 — Section 39, 39(1), 39(2)
High Courts08 Nov 2000Dismissed
Dr. Sidharth Sarangi Vs State of Orissa and another
Orissa High Court · AIR 2001 Ori 43
Constitution of India, 1950 — Article 14, 142, 16
High Courts08 Nov 2000Dismissed
Sri Damodar Mishra Vs State of Orissa and Others
Orissa High Court · (2001) CriLJ 796 : (2001) 20 OCR 16 : (2000) 2 OLR 663
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts07 Nov 2000Allowed
Nilamani Pradhan Vs State of Orissa
Orissa High Court · (2001) CriLJ 2740 : (2001) 20 OCR 146 : (2000) 2 OLR 708
Essential Commodities Act, 1955 — Section 7
High Courts07 Nov 2000Allowed
Sri Surendra Kumar Ray and others Vs Chairman, Steel Authority of India Ltd. and others
Orissa High Court · (2001) 91 CLT 352
Bolani Ores Limited (Acquisition of Shares) and Miscellaneous Provisions Act, 1978 — Section 5, 6, 7Constitution of India, 1950 — Article 226, 227