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Orissa High Court judgments, 2000

541 judgments · page 3 of 28

High Courts11 Dec 2000Allowed

Masang Kisku Vs State of Orissa

Orissa High Court · (2001) 91 CLT 565 : (2001) CriLJ 1633 : (2001) 20 OCR 46 : (2001) 1 OLR 188

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
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High Courts06 Dec 2000Allowed

Saudamini Lenka @ Mohapatra Vs Khageswar Lenka

Orissa High Court · (2002) 1 CivCC 688 : (2001) 91 CLT 804 : (2001) 1 OLR 51 : (2001) 1 OLR 42 : (2002) 2 RCR(Civil) 497

Family Courts Act, 1984 — Section 19, 7Hindu Marriage (Amendment) Act, 1956 — Section 13, 14, 14(1)
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High Courts23 Nov 2000

Srimati Tilatoma Das Vs Sri Rabindra Kumar Das

Orissa High Court · (2001) 2 CivCC 102 : (2001) 91 CLT 431 : (2001) 20 OCR 99 : (2001) 1 OLR 212

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 11, 18, 5
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