High Courts28 Feb 1996Dismissed

Santosh Singh Vs State of Orissa

Orissa High Court · (1996) 81 CLT 562 : (1996) CriLJ 2651

Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16(1), 20, 20(1), 7Constitution of India, 1950 — Article 21
High Courts28 Feb 1996Allowed

Umakanta Patel Vs State of Orissa

Orissa High Court · (1996) CriLJ 2686

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 37, 37(1), 37(B), 42
High Courts24 Feb 1996

Kshitish Chandra Mishra Vs Sara Sahu

Orissa High Court · (1996) 2 CivCC 145 : (1996) 82 CLT 44 : (1996) CriLJ 2235 : (1996) 2 DMC 476 : (1996) 3 RCR(Criminal) 110

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 482Penal Code, 1860 (IPC) — Section 494