High Courts22 Apr 1996
Anam Charan Mallick and Others Vs Commissioner of Endowments and Another
Orissa High Court · (1996) 82 CLT 467 : (1996) 1 OLR 529
Orissa Hindu Religious Endowments Act, 1951 — Section 28, 29, 7
COURT ARCHIVE
Orissa High Court judgments, 1996
354 judgments · page 13 of 18
High Courts22 Apr 1996
Sukanti Gochhayat Vs State of Orissa and Others
Orissa High Court · (1996) 2 OLR 275
National Security Act, 1980 — Section 14, 14(1), 3(5)
High Courts19 Apr 1996Dismissed
Bipra Charan Mohanty Vs Basanta Kumar Mohanty
Orissa High Court · (1996) 82 CLT 89 : (1996) CriLJ 2982 : (1996) 1 OLR 517
Criminal Procedure Code, 1973 (CrPC) — Section 116, 117
High Courts19 Apr 1996Allowed
Divisional Forest Officer-cum-Authorised Officer, Keonjhar Forest Division Vs District Judge and Another
Orissa High Court · (1996) 82 CLT 7 : (1996) 1 OLR 557
Constitution of India, 1950 — Article 227Orissa Forest Act, 1972 — Section 57, 63
High Courts19 Apr 1996
Talcher Swasthya Surakshya Parishad Vs Chairman-cum-Managing Director, Mahanadi Coalfields Ltd. and Others
Orissa High Court · AIR 1996 Ori 195
Constitution of India, 1950 — Article 226
High Courts18 Apr 1996
Prasanna Narayan Sarangi Vs State of Orissa and Others
Orissa High Court · AIR 1996 Ori 211 : (1996) 81 CLT 730 : (1996) 1 OLR 551
Constitution of India, 1950 — Article 14
High Courts18 Apr 1996Allowed
Smt. Bidyut Mishra Vs State of Orissa and Others
Orissa High Court · (1996) 1 OLR 532
Orissa Government Land Settlement Act, 1962 — Section 7A(3)
High Courts15 Apr 1996Allowed
Arundhati Sahoo Vs Board of Secondary Education and Another
Orissa High Court · (1996) 82 CLT 754 : (1996) 1 OLR 512
Constitution of India, 1950 — Article 226
High Courts15 Apr 1996
Braja Mohan Jena and Others Vs Haripada Bayan and Another
Orissa High Court · (1996) 81 CLT 660
High Courts12 Apr 1996
Keshaba Patra Vs Jamuna Patra and Others
Orissa High Court · (1997) 1 DMC 56
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts12 Apr 1996
Keshaba Patra Vs Jamuna Patra, Puspanjali Patra and Saraswati Patra
Orissa High Court · (1996) 1 OLR 522
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts10 Apr 1996
Hari Mohapatra and Another Vs State of Orissa and Others
Orissa High Court · (1996) CriLJ 2952 : (1996) 1 OLR 488
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 511
High Courts09 Apr 1996
Harmohan Rout Vs Karunakar Sahu, Headmaster-cum-Secretary of Panchayat High School
Orissa High Court · (1996) 1 OLR 516
High Courts08 Apr 1996Dismissed
Bairagi Moharana and Others Vs Ananda Moharana
Orissa High Court · (1996) 04 OHC CK 0021
Civil Procedure Code, 1908 (CPC) — Section 11Orissa Tenancy Act, 1913 — Section 31
High Courts08 Apr 1996Allowed
Nakula Swain and Others Vs Jogendra Das
Orissa High Court · (1996) 81 CLT 765 : (1996) 1 OLR 534
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Apr 1996Dismissed
Collector Vs Indramani Sahoo and Another
Orissa High Court · (1996) 04 OHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Land Acquisition Act, 1990 — Section 11, 23(1A), 23(2), 26, 28
High Courts08 Apr 1996Allowed
Mukha Nayak and Others Vs Umakanta Sahu and Others
Orissa High Court · (1996) 82 CLT 299 : (1996) 1 OLR 505
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Apr 1996Allowed
Nabin Chandra Kansabehera Vs Hemant Kumari Kansabehera
Orissa High Court · (1996) CriLJ 2782
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 482
High Courts04 Apr 1996
Bhagaban Sethi and Others Vs Bhubanananda Samantray
Orissa High Court · (1996) 1 OLR 485
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 113, 115
High Courts02 Apr 1996Dismissed
Ramesh Chandra Panda and Others Vs State of Orissa
Orissa High Court · (1996) CriLJ 2776
Criminal Procedure Code, 1973 (CrPC) — Section 101, 107, 107(1), 108, 109