High Courts17 Jan 1996
Ajay Kumar Patra and Others Vs Tulasi Bewa and Others
Orissa High Court · AIR 1996 Ori 117 : (1996) 1 OLR 337
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
COURT ARCHIVE
Orissa High Court judgments, 1996
354 judgments · page 18 of 18
High Courts17 Jan 1996Partly Allowed
Dr. Nirupama Rath Vs State of Orissa
Orissa High Court · (1996) 81 CLT 386 : (1996) 73 FLR 1400 : (1996) 2 LLJ 1101 : (1996) 1 OLR 282
Orissa Shops and Commercial Establishments Act, 1956 — Section 2(19), 2(4), 2(8), 4
High Courts17 Jan 1996
Banamali Jena (after him), Subasini Mohapatra (after her) and Haris Chandra Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · (1996) 82 CLT 402 : (1996) 1 OLR 272
High Courts16 Jan 1996Allowed
Geetanjali Patnaik Vs State of Orissa and Others
Orissa High Court · AIR 1996 Ori 157 : (1996) 81 CLT 540
Constitution of India, 1950 — Article 14
High Courts16 Jan 1996
Lajkura Open Cast Project Vs Regional Transport Officer
Orissa High Court · (1996) 2 ACC 566
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 2
High Courts15 Jan 1996
Biswajaya Dagara Vs Suman Nath and Others
Orissa High Court · (1996) 01 OHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Jan 1996
Bhima Muduli and Others Vs State of Orissa and Another
Orissa High Court · (1996) 82 CLT 481 : (1996) CriLJ 1899
Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173(5), 231, 231(1)
High Courts13 Jan 1996
Kamalakanta Rana and Others Vs Radibandhu Rana (dead)
Orissa High Court · (1996) CriLJ 1904
Criminal Procedure Code, 1973 (CrPC) — Section 249, 256, 256(1), 256(2), 377Penal Code, 1860 (IPC) — Section 34, 379
High Courts11 Jan 1996
Shishir Satpathy Vs Vice-Chancellor, Utkal University and Others
Orissa High Court · (1996) 81 CLT 638
Constitution of India, 1950 — Article 226
High Courts10 Jan 1996
Sri Rama Ballav Rath Vs State of Orissa and Others
Orissa High Court · (1996) 81 CLT 841 : (1996) 1 OLR 225
High Courts10 Jan 1996Dismissed
Jayakrishna Bag and Others Vs State of Orissa
Orissa High Court · (1996) 81 CLT 455 : (1996) 1 OLR 161
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts10 Jan 1996
Md. Nasrul Haque Vs Refique Khan and Others
Orissa High Court · (1996) 81 CLT 501 : (1996) 1 OLR 329
Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(4)
High Courts08 Jan 1996
Satchidananda Jena Vs State of Orissa
Orissa High Court · (1996) 81 CLT 473 : (1996) CriLJ 1863 : (1996) 1 OLR 314
Criminal Procedure Code, 1973 (CrPC) — Section 350
High Courts05 Jan 1996
Pagala Padhi Vs State of Orissa
Orissa High Court · (1996) 1 OLR 193
Criminal Procedure Code, 1973 (CrPC) — Section 167