High Courts22 Jan 1996Dismissed

Narayan Badi and Others Vs State of Orissa

Orissa High Court · (1996) 82 CLT 181 : (1996) CriLJ 1901

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 3