High Courts20 Aug 1991Allowed
Rajkishore Rout Vs Regional Transport Officer cum Taxing Authority and Others
Orissa High Court · (1992) 1 OLR 63
Orissa Motor Vehicles Taxation Act, 1975 — Section 3
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 8 of 23
High Courts19 Aug 1991
State of Orissa Vs Jagannath Patel and Another
Orissa High Court · (1992) CriLJ 1818
Criminal Procedure Code, 1973 (CrPC) — Section 437(5), 439(2)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 306, 498A
High Courts19 Aug 1991
Minaketan Das Vs State of Orissa
Orissa High Court · (1992) 73 CLT 312 : (1991) 2 OLR 364
Criminal Procedure Code, 1973 (CrPC) — Section 387Penal Code, 1860 (IPC) — Section 405, 408
High Courts19 Aug 1991Allowed
Mukunda Dev Baral Vs Sanjib Baral and Others
Orissa High Court · (1992) 73 CLT 292 : (1992) CriLJ 3048 : (1991) 2 OLR 550
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts19 Aug 1991
Basanta Kumar Dalai and Another Vs B. Dasmohapatra and Another
Orissa High Court · (1991) 2 OLR 559
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1), 145, 145(1)Penal Code, 1860 (IPC) — Section 188
High Courts19 Aug 1991
Utkal Refractories and Another Vs Orissa State Financial Corporation
Orissa High Court · (1992) 2 OLR 480
State Financial Corporations Act, 1951 — Section 31, 32, 32(9)
High Courts19 Aug 1991
Reddy Nageswar Rao Vs Union of India (UOI)
Orissa High Court · (1992) 2 OLR 180
Criminal Procedure Code, 1973 (CrPC) — Section 389, 390, 395, 436, 44(1)
High Courts18 Aug 1991
Brundaban Jena and Another Vs State of Orissa
Orissa High Court · (1991) 2 OLR 423
Criminal Procedure Code, 1973 (CrPC) — Section 446(2)
High Courts16 Aug 1991Allowed
Dr. Debasis Khadanga Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 535
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 1991
COMMISSIONER OF INCOME TAX Vs ELECTRO STEEL CASTINGS LTD.
Orissa High Court · (1992) 99 CTR 184 : (1992) 193 ITR 103
Income Tax Act, 1961 — Section 17, 256, 40, 40A
High Courts09 Aug 1991Allowed
Madhab Chandra Mishra and Others Vs State of Orissa and Others
Orissa High Court · (1993) 2 OLR 277
Constitution of India, 1950 — Article 14, 226, 227
High Courts09 Aug 1991Dismissed
Pawan Kumar Agarwal Vs District Magistrate
Orissa High Court · (1992) CriLJ 1732 : (1992) 1 OLR 58
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts08 Aug 1991Dismissed
Nagendranath Roy Vs Dr. Bijoy Kumar Dasburma and Another
Orissa High Court · (1992) 73 CLT 300 : (1992) CriLJ 1871 : (1991) 2 OLR 527
Penal Code, 1860 (IPC) — Section 429
High Courts08 Aug 1991Allowed
Sisir Kanta Satapathy Vs Registrar (Administration), High Court of Orissa and Others
Orissa High Court · (1991) 2 OLR 316
Constitution of India, 1950 — Article 233, 235, 236, 71Criminal Procedure Code, 1973 (CrPC) — Section 12(1), 9(2)Orissa Service Code, 1939 — Article 71(a)
High Courts08 Aug 1991Allowed
Pratap Chandra Mohanty Vs General Manager, United News of India and Another
Orissa High Court · (1991) 2 OLR 326
Industrial Disputes Act, 1947 — Section 2Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 14, 15, 17(2), 2, 3
High Courts08 Aug 1991Allowed
Shakti Kumar Agrawala Vs Stata of Orissa
Orissa High Court · (1992) CriLJ 993 : (1991) 2 OLR 428
Prevention of Food Adulteration Act, 1954 — Section 14, 19(2), 9Prevention of Food Adulteration Rules, 1955 — Rule 4(5), 7(3)
High Courts05 Aug 1991Dismissed
R. Jagadish Murty Vs Balaram Mohanty and Others
Orissa High Court · (1992) CriLJ 996 : (1991) 2 OLR 390
Criminal Procedure Code, 1973 (CrPC) — Section 386, 397(1), 401, 401(1)
High Courts05 Aug 1991Dismissed
Sridhar Das Vs State of Orissa and Another
Orissa High Court · (1992) CriLJ 2907
Penal Code, 1860 (IPC) — Section 102, 103, 105, 97, 99
High Courts05 Aug 1991Allowed
Bighnaraj Tripathy Vs State of Orissa
Orissa High Court · (1992) 73 CLT 279 : (1992) CriLJ 2276 : (1992) 1 OLR 341 : (1992) 1 OLR 340
Penal Code, 1860 (IPC) — Section 411
High Courts05 Aug 1991
Commissioner of Income Tax Vs Sajitha Bakery
Orissa High Court · (1991) 99 CTR 177 : (1991) 192 ITR 658 : (1992) 62 TAXMAN 301
Income Tax Act, 1961 — Section 144B, 153, 271(1)