High Courts05 Aug 1991Dismissed
Fagnu Bhoi and Another Vs State of Orissa
Orissa High Court · (1992) CriLJ 1808
Penal Code, 1860 (IPC) — Section 34, 366, 376, 511
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 9 of 23
High Courts02 Aug 1991Allowed
Mangalam Timber Products Ltd. Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 453
Orissa Sales Tax Act, 1947 — Section 7
High Courts01 Aug 1991Allowed
Pradipta Gangadev and Another Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Orissa Land Reforms Rules, 1965 — Rule 43
High Courts01 Aug 1991
Commissioner of Income Tax Vs Mahalakshmi Film Distributors
Orissa High Court · (1992) 102 CTR 34 : (1991) 192 ITR 599
Income Tax Act, 1961 — Section 70, 71, 72, 73, 74
High Courts01 Aug 1991Dismissed
Prabhat Kishor Sahu Vs Sambalpur University and Another
Orissa High Court · AIR 1992 Ori 83
Evidence Act, 1872 — Section 115Sambalpur University Regulations — Regulation 17(B), 18(C)
High Courts01 Aug 1991Dismissed
Gadadhar Pati Vs Banshidhar Pati
Orissa High Court · (1992) CriLJ 1811
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 352, 441, 447, 448, 504
High Courts01 Aug 1991
COMMISSIONER OF INCOME TAX Vs ORISSA OIL INDUSTRIES LTD.
Orissa High Court · (1992) 103 CTR 178 : (1992) 193 ITR 183 : (1992) 60 TAXMAN 123
Income Tax Act, 1961 — Section 144B, 256, 263
High Courts01 Aug 1991Allowed
Smt. Satrupa Dei Vs Land Reforms Commissioner and Others
Orissa High Court · (1991) 08 OHC CK 0002
Constitution of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 37
High Courts31 Jul 1991
Rabinarayan Das Vs State of Orissa
Orissa High Court · (1992) CriLJ 269 : (1991) 2 OLR 381
Penal Code, 1860 (IPC) — Section 362, 375
High Courts31 Jul 1991Allowed
Padma Behari Lal Vs Orissa State Electricity Board and Another
Orissa High Court · (1992) 2 ACC 440 : (1992) ACJ 554 : AIR 1992 Ori 68 : (1991) 2 OLR 349
Constitution of India, 1950 — Article 226
High Courts31 Jul 1991
Pitambar Buhan and Another Vs State of Orissa
Orissa High Court · (1992) CriLJ 645
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 190, 190(1), 191, 193Penal Code, 1860 (IPC) — Section 304
High Courts31 Jul 1991
Narayan Sahu Vs Sushama Sahu and Another
Orissa High Court · (1992) CriLJ 2912
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts30 Jul 1991
Rabindra Kumar Badajena Vs Bichitrananda Khatei and Others
Orissa High Court · AIR 1992 Ori 133
Orissa Land Reforms (General) Rules, 1965 — Rule 27Orissa Land Reforms Act, 1960 — Section 26, 36A
High Courts30 Jul 1991Allowed
Bhagaban Jena and Another Vs Shibu Majhi and Others
Orissa High Court · (1991) 2 OLR 387
Limitation Act, 1963 — Article 65, 23A, 27Orissa Land Reforms Act, 1960 — Section 23AOrissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Regulation 2, 3(1), 7D
High Courts29 Jul 1991
Sk. Zaharul Islam Vs Umakanta Khadiratna and Another
Orissa High Court · (1992) CriLJ 1869
Copyright (Amendment) Act, 1984 — Section 64(1)Copyright Act, 1957 — Section 63, 64Criminal Procedure Code, 1973 (CrPC) — Section 482, 94
High Courts29 Jul 1991
Mihir alias Bhikari Charan Sahu Vs State of Orissa
Orissa High Court · (1992) CriLJ 488 : (1991) 2 OLR 403
Penal Code, 1860 (IPC) — Section 377
High Courts29 Jul 1991Allowed
Asit Kumar Swain Vs Krupasindhu Swain and Another
Orissa High Court · (1992) 1 OLR 138
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Jul 1991Dismissed
Rajendra Panda and Another etc. Vs State of Orissa
Orissa High Court · (1992) CriLJ 491
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 17, 18, 19
High Courts29 Jul 1991
Biswanath Bhagat Vs Sanjay Saha ' Nanki Saha and Others
Orissa High Court · (1992) CriLJ 3105 : (1991) 2 OLR 424
Criminal Procedure Code, 1973 (CrPC) — Section 437(5), 439, 439(2)
High Courts25 Jul 1991
Rabindra Kumar Swain Vs State of Orissa
Orissa High Court · (1992) CriLJ 1868
Criminal Procedure Code, 1973 (CrPC) — Section 354, 387Penal Code, 1860 (IPC) — Section 409