High Courts18 Jan 1991Dismissed
State of Orissa Vs Ugresan Mishra Ugresan Mishra Vs State of Orissa
Orissa High Court · (1991) 71 CLT 440 : (1991) 1 OLR 342
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 23 of 23
High Courts11 Jan 1991Allowed
Krushna Chandra Bisoi ' Bisoyi Vs State of Orissa
Orissa High Court · (1992) 1 OLR 329
Penal Code, 1860 (IPC) — Section 96, 97, 99
High Courts11 Jan 1991Dismissed
Kanak Vardhan Singhdeo Vs Sri Bibekananda Meher and Others
Orissa High Court · AIR 1991 Ori 231
Conduct of Elections Rules, 1961 — Rule 63(2)Representation of the People Act, 1951 — Section 100, 81(3), 82, 83, 86(4)
High Courts03 Jan 1991Allowed
Dr. Debendranath Tripathy and Others Vs State of Orissa and Others Dr. Haraprasad Roy and Others Vs State of Orissa Dr. Bishnu Charan Mishra Vs State and Others
Orissa High Court · (1991) 2 ACC 591 : (1991) ACJ 619 : (1991) 71 CLT 289 : (1991) 1 OLR 359
Penal Code, 1860 (IPC) — Section 304
High Courts03 Jan 1991Allowed
Subash Chandra Padhi Vs State of Orissa
Orissa High Court · (1991) 71 CLT 299 : (1991) 1 OLR 270
Penal Code, 1860 (IPC) — Section 395
High Courts02 Jan 1991Dismissed
Kisan Khandelwal Vs Karunakar Das and Another
Orissa High Court · (1991) 1 OLR 114
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 258(1), 300, 399
High Courts01 Jan 1991Allowed
Rabi ' Rabindranath Biswal and Others Vs Rankanath Pradhan and Others
Orissa High Court · (1992) CriLJ 2888 : (1991) 2 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts01 Jan 1991Allowed
Suresh @ Madhu Das Vs State of Orissa
Orissa High Court · (1991) 2 OLR 80
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts01 Jan 1991Dismissed
Brij Mohan Sharma Vs District Magistrate and Others
Orissa High Court · (1991) 71 CLT 755 : (1991) CriLJ 2688 : (1991) 1 OLR 495
Constitution of India, 1950 — Article 21, 22(5), 226
High Courts01 Jan 1991Allowed
Basanti Mohanty Vs State of Orissa and Others
Orissa High Court · (1991) 2 OLR 141
Constitution of India, 1950 — Article 14, 226, 227, 30, 30(1)Orissa Education (Amendment) Act, 1984 — Section 2Orissa Education Act, 1969 — Section 10A, 10A(3), 2