High Courts22 Feb 1991Dismissed
Dasarath Behera and Others Vs Katai Dei and Others
Orissa High Court · AIR 1991 Ori 160
Limitation Act, 1963 — Article 64, 65, 14
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 21 of 23
High Courts22 Feb 1991Allowed
Choudhury Prafulla Kumar Das and Another Vs Lingaraj Rath and Another
Orissa High Court · (1991) 71 CLT 707 : (1991) 1 OLR 340
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Feb 1991
Balabhadra Dash and Another Vs State of Orissa and Others Sarat Chandra Mohanty Vs State of Orissa
Orissa High Court · (1991) 71 CLT 823 : (1991) CriLJ 2457 : (1991) 1 OLR 486
Criminal Procedure Code, 1973 (CrPC) — Section 321, 482
High Courts22 Feb 1991
Bulasa Naik and Another Vs R.S. Mohanty and Others
Orissa High Court · (1991) 2 ACC 721
Motor Vehicles Act, 1988 — Section 110D
High Courts21 Feb 1991Dismissed
Administrator, Shri Jagannath Temple Vs Jagannath Padhi and Others
Orissa High Court · (1991) 71 CLT 752 : (1992) 65 FLR 946 : (1992) 2 LLJ 863 : (1991) 2 OLR 251
Payment of Gratuity Act, 1972 — Section 1(3), 4
High Courts20 Feb 1991Allowed
National Insurance Co. Ltd. Vs Sudarsan Bhuyan and Another
Orissa High Court · (1992) ACJ 511
Employees Compensation Act, 1923 — Section 30
High Courts20 Feb 1991
National Insurance Company Vs Sudarsan Bhuyan and Another
Orissa High Court · (1991) 2 ACC 687
Employees Compensation Act, 1923 — Section 30
High Courts19 Feb 1991Allowed
Gurumurti Digal Vs Ashok Kumar Digal and Another
Orissa High Court · (1991) 71 CLT 748 : (1992) CriLJ 1917
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439(2)
High Courts18 Feb 1991Allowed
Malati Sahu Vs Bhagyadhar Sahu
Orissa High Court · (1991) 1 OLR 331
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Feb 1991Dismissed
Land Acquisition Officer Vs Chintamani Behera and Others
Orissa High Court · (1991) 1 OLR 273
Land Acquisition Act, 1894 — Section 23(1), 23(1A), 28, 34, 4(1)
High Courts15 Feb 1991
New India Assurance Co. Ltd. Vs Braja Kishore Sutar and Another
Orissa High Court · (1992) ACJ 715 : (1992) 73 CLT 815 : (1993) 1 LLJ 85 : (1991) 1 OLR 246
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Workmens Compensation Act, 1923 — Section 32
High Courts13 Feb 1991Dismissed
Dubu Budu Vs Dubu Bairadu and Another
Orissa High Court · (1991) 71 CLT 566 : (1991) 1 OLR 383
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 401
High Courts13 Feb 1991Dismissed
Tirtha Naik Vs State of Orissa
Orissa High Court · (1991) CriLJ 2182
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts13 Feb 1991
State Vs Musa and Another
Orissa High Court · (1991) CriLJ 2168
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313Penal Code, 1860 (IPC) — Section 354, 375, 376
High Courts11 Feb 1991Dismissed
New India Assurance Co. Ltd. Vs Abdul Mazid and Another
Orissa High Court · (1992) ACJ 578
Motor Vehicles Act, 1988 — Section 173
High Courts11 Feb 1991
Jagannath Mohapatra and Others Vs Banarasi Debi and Others
Orissa High Court · (2002) 1 OLR 196
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 8 Rule 10, Order 9 Rule 6
High Courts11 Feb 1991
Giridhari Kalsai Vs Raibari Saharani alias Raibari Bhoiani and Others
Orissa High Court · (1991) 1 OLR 366
Suits Valuation Act, 1887 — Section 11
High Courts08 Feb 1991Allowed
Judhistira Nayak and Another Vs State of Orissa
Orissa High Court · (1991) 1 OLR 291
Penal Code, 1860 (IPC) — Section 324, 326, 96, 97
High Courts08 Feb 1991Dismissed
Jhula Sahu Vs State of Orissa
Orissa High Court · (1991) 1 OLR 267
Bihar And Orissa Excise Act, 1915 — Section 47A
High Courts08 Feb 1991Allowed
Shree Durga Glass (P) Ltd. and Another Vs Union of India (UOI) and Others
Orissa High Court · (1992) 38 ECC 193