High Courts26 Mar 1991Dismissed
Managing Director, Orissa State Warehousing Corporation Vs Smt. Gitarani Seal and Another
Orissa High Court · (1991) 2 ACC 649 : (1992) ACJ 247 : (1992) 1 LLJ 619
Workmens Compensation Act, 1923 — Section 12, 2
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 19 of 23
High Courts25 Mar 1991Allowed
Smt. Basanti Pradhan Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 428
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 5
High Courts23 Mar 1991
B. D. PANDA Vs COMMISSIONER OF Income Tax.
Orissa High Court · (1992) 193 ITR 775 : (1992) 59 TAXMAN 486
Income Tax Act, 1961 — Section 256, 28
High Courts23 Mar 1991Allowed
Sriram Manikyama and Another Vs Sriram Appoji
Orissa High Court · (1992) CriLJ 1794
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Mar 1991Dismissed
Laxmidhar Seth Vs State of Orissa
Orissa High Court · (1991) 2 OLR 295
Penal Code, 1860 (IPC) — Section 448
High Courts22 Mar 1991Dismissed
State of Orissa Vs Shanti Devi and Others
Orissa High Court · AIR 1992 Ori 144
Arbitration Act, 1940 — Section 29, 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3
High Courts21 Mar 1991Allowed
Ganesh Rice Mills and Another Vs Attabira Regulated Market Committee and Others
Orissa High Court · (1991) 2 OLR 58
Constitution of India, 1950 — Article 226Orissa Agricultural Produce Markets Act, 1956 — Section 11
High Courts20 Mar 1991Allowed
Puranda Behera Vs Dr. Narayan Shankar Behera
Orissa High Court · (1991) 1 OLR 455
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1)
High Courts19 Mar 1991Allowed
Khitish Kumar Purohit Vs State of Orissa
Orissa High Court · (1991) 2 OLR 66
Penal Code, 1860 (IPC) — Section 294
High Courts19 Mar 1991Allowed
Smt. Manorama Swain Vs Giridhari Swain
Orissa High Court · (1993) CriLJ 2595 : (1991) 2 DMC 606 : (1993) 3 RCR(Criminal) 279
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Mar 1991
The Branch Manager, The Oriental Fire and General Insurance Co. Ltd. Vs Laxmi Patra and Others
Orissa High Court · (1992) ACJ 390 : AIR 1991 Ori 310
Motor Vehicles Act, 1939 — Section 110B
High Courts18 Mar 1991Allowed
A. Chandrabati Vs Laxmi Dei
Orissa High Court · AIR 1991 Ori 289 : (1991) 1 OLR 415
Evidence Act, 1872 — Section 3, 45, 67, 68Succession Act, 1925 — Section 283, 59, 63
High Courts18 Mar 1991
Kamala Kanta Mohapatra and Another Vs Debarchan Seth and Another
Orissa High Court · AIR 1992 Ori 52
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 90(1)
High Courts15 Mar 1991
Nityananda Mohapatra and Others Vs State of Orissa State of Orissa Vs Harina Panda and Others
Orissa High Court · (1991) 71 CLT 801 : (1991) CriLJ 3006
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 341
High Courts15 Mar 1991
Somanath Bhataria Vs Punananda Bhataria and Others
Orissa High Court · (1991) 1 OLR 445
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 14, 15, 21(1), 4(4), 51
High Courts15 Mar 1991
Rabisankar Choudhury and Another Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 1992 Ori 93
Evidence Act, 1872 — Section 115
High Courts15 Mar 1991Dismissed
Neheru Bag Vs Tapaswini Bag and Another
Orissa High Court · (1991) 03 OHC CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Mar 1991Allowed
Prasanna Kumar Mitra Vs Pravati Khatei and Others
Orissa High Court · (1991) ACJ 1046 : AIR 1991 Ori 312
Motor Vehicles Act, 1939 — Section 95
High Courts13 Mar 1991Dismissed
Divisional Manager, National Insurance Company Ltd. Vs Subash Parida and Another
Orissa High Court · (1991) 1 OLR 433
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Mar 1991
Sri Kshetramohan Ojha and Others Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 408
Orissa Education (Management of Private Schools) Rules, 1980 — Rule 4, 4(3), 5