High Courts11 Apr 1991Dismissed
Banember Mallick Vs The State
Orissa High Court · (1992) CriLJ 1856
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 18 of 23
High Courts10 Apr 1991Allowed
Kalandi Charan Pani Vs Ganesh Dalai and Others
Orissa High Court · (1992) CriLJ 281 : (1991) 2 OLR 488
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts10 Apr 1991Allowed
Iswar Das Vs Muralidhar Rai and Others
Orissa High Court · AIR 1992 Ori 170
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 65Orissa Land Reforms Act, 1960 — Section 22, 23, 67
High Courts09 Apr 1991Allowed
Dag Minerals and Another Vs Director of Mining and Geology and Others
Orissa High Court · AIR 1991 Ori 330
Orissa Minor Minerals Concession Rules, 1983 — Rule 10, 29(1)
High Courts08 Apr 1991Dismissed
Sk. Gyasuddin and Others Vs State of Orissa
Orissa High Court · (1991) CriLJ 2880
Criminal Procedure Code, 1973 (CrPC) — Section 157, 439
High Courts05 Apr 1991Dismissed
Sambhu Singh Vs Kamrun Nissa and Another
Orissa High Court · (1992) 2 ACC 494 : (1992) ACJ 516
Employees Compensation Act, 1923 — Section 3, 30
High Courts05 Apr 1991Dismissed
Desabandhu Behera Vs Harimohan Behera
Orissa High Court · (1992) 1 OLR 514
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), 97(1)
High Courts05 Apr 1991Allowed
Suresh Chandra Rout and Others Vs Ekadasi Swain and Others
Orissa High Court · (1992) 2 OLR 494
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1, 151
High Courts04 Apr 1991Allowed
Santosh Kumar Mode and Others Vs Adaita Ballav Satpathy
Orissa High Court · AIR 1992 Ori 29
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12, 58(2)
High Courts04 Apr 1991
Smt. Kanakalata Biswal Vs Orissa State Housing Board and Others
Orissa High Court · (1991) 2 OLR 42
Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 1991Dismissed
Gobardhan Padhi Vs Orissa State Co-op. Handicraft Corpn. Ltd. and Others
Orissa High Court · (1993) 1 LLJ 130
High Courts03 Apr 1991Allowed
Gati Krushna Mishra Vs Union of India (UOI) and Another
Orissa High Court · (1991) 71 CLT 860 : (1991) 2 OLR 176
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 17A(1)
High Courts02 Apr 1991
Priyadarshini Acharya and Others Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 514
Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 1991Dismissed
B. Venkata Ramana Vs V. Bhadrayya and Others
Orissa High Court · (1991) 2 OLR 9
Penal Code, 1860 (IPC) — Section 379
High Courts02 Apr 1991
Sushmarani Das and Others Vs Board of Secondary Education, Orissa and Another
Orissa High Court · AIR 1991 Ori 303
Constitution of India, 1950 — Article 226Orissa Secondary Education Act, 1953 — Section 11, 21
High Courts29 Mar 1991Allowed
Smt. Kanchan Mohanty Vs Kulamani Mohanty
Orissa High Court · AIR 1992 Ori 165 : (1991) 2 OLR 369
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Hindu Marriage Act, 1955 — Section 13, 13B
High Courts29 Mar 1991Dismissed
Akshaya Kumar Beura Vs Director, Higher Education and Others
Orissa High Court · (1991) 2 OLR 87
Orissa Aided Educational Institutions Employees Common Cadre and Intertransferability Rules, 1979 — Rule 3, 4, 5Orissa Education Act, 1969 — Section 10C
High Courts28 Mar 1991Allowed
Jayaram Thakra ' Jhagara Vs Sabitri Thakra and Others
Orissa High Court · (1991) 1 OLR 475
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2)
High Courts28 Mar 1991Dismissed
Rabi Behera Vs State of Orissa
Orissa High Court · (1992) CriLJ 2392
Penal Code, 1860 (IPC) — Section 307, 326, 393, 443, 457