High Courts07 Feb 1991Allowed
Hemamani Swain and Others Vs Kulamani Swain and Others
Orissa High Court · (1991) 1 OLR 377 : (1991) 1 OLR 337
COURT ARCHIVE
Orissa High Court judgments, 1991
450 judgments · page 22 of 23
High Courts06 Feb 1991
Dayanidhi Khilla Vs The State
Orissa High Court · (1991) 71 CLT 832 : (1991) 1 OLR 207
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36(A), 36C
High Courts06 Feb 1991Allowed
Regional Director, ESIC Vs Revenue Divisional Commissioner, Central Division and Others
Orissa High Court · (1992) 2 LLJ 253 : (1991) 1 OLR 362
Employees State Insurance Act, 1948 — Section 75, 75(3), 85
High Courts06 Feb 1991Allowed
Pankamajhi Dholia Vs Duri Mai and Others
Orissa High Court · (1991) 2 OLR 113
High Courts06 Feb 1991Allowed
Chandramani Sethi Vs Purna Chandra Behera and Others
Orissa High Court · (1991) 71 CLT 533 : (1991) 1 OLR 386
Criminal Procedure Code, 1973 (CrPC) — Section 386, 391
High Courts04 Feb 1991
Mahadev Sasmal @ Samal and Others Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 374
Orissa Land Reforms Act, 1960 — Section 12, 8, 8(1), 8(2)
High Courts04 Feb 1991Allowed
Srinibas Sahu Vs State and Another
Orissa High Court · (1991) CriLJ 2053
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482
High Courts01 Feb 1991Allowed
Narayan Pradhan and Others Vs Nakul Pradhan and Others
Orissa High Court · (1991) 1 OLR 229
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142(1)
High Courts01 Feb 1991Allowed
Union of India (UOI) Vs Aluminium Industries Ltd. and Another
Orissa High Court · (1991) 1 OLR 283
Railways Act, 1890 — Section 73
High Courts01 Feb 1991Dismissed
Tapan Kumar Ray Vs Susil Kumar Pradhan and Another
Orissa High Court · (1991) 71 CLT 607 : (1991) 1 OLR 391
Criminal Procedure Code, 1973 (CrPC) — Section 399
High Courts01 Feb 1991Allowed
Jagannath Sahu Vs Harihar Pradhan
Orissa High Court · AIR 1992 Ori 180 : (1991) 1 OLR 261
Specific Relief Act, 1963 — Section 16
High Courts30 Jan 1991Dismissed
Khetramohan Swain Vs The Food Corporation of India
Orissa High Court · (1991) 1 OLR 212
Arbitration Act, 1940 — Section 16
High Courts29 Jan 1991Allowed
Kartik Chandra Samantray Vs Union of India (UOI) and Others
Orissa High Court · (1991) 2 OLR 19
National Security Act, 1980 — Section 3(2)
High Courts29 Jan 1991Allowed
Purna Chandra Panda Vs Government of Orissa and Others
Orissa High Court · AIR 1996 Ori 173 : (1996) 82 CLT 1
Constitution of India, 1950 — Article 14
High Courts29 Jan 1991Dismissed
State Vs Dasru Kisan
Orissa High Court · (1991) 71 CLT 727 : (1991) 1 OLR 396
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jan 1991Allowed
Sukanti Jena Vs Bijaya Kumar Champati and Another
Orissa High Court · (1991) 1 OLR 228
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts24 Jan 1991
Ananda Chandra Sahu and Others Vs Udayanath Rath and Others
Orissa High Court · (1991) 1 OLR 253
Registration Act, 1908 — Section 28
High Courts24 Jan 1991
Paramjit Mohanty Vs State of Orissa and Others
Orissa High Court · (1991) 1 OLR 525
Orissa Public Demands Recovery Act, 1962 — Section 4
High Courts18 Jan 1991Dismissed
Smt. Sitamani Kar Vs Smt. Saraswati Devi and Others
Orissa High Court · (1990) 71 CLT 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts18 Jan 1991Dismissed
Fakira Chandra Panda Vs Satrughna Behera and Others
Orissa High Court · (1991) 1 OLR 204
Penal Code, 1860 (IPC) — Section 34, 379, 427, 436, 447