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Orissa High Court judgments, 1991

450 judgments · page 6 of 23

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High Courts08 Oct 1991

Kalinga Paints and Chemicals (P) Ltd. Vs The Secretary, Works Department, Government of Orissa, Bhubaneshwar and Others

Orissa High Court · AIR 1992 Ori 300 : (1992) 73 CLT 230

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
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High Courts04 Oct 1991Allowed

Hemanta Kumar Mohapatra Vs Binod Bihari Mohapatra

Orissa High Court · (1992) CriLJ 2183

Civil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 202, 211, 211(1)
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High Courts04 Oct 1991

Satyabrata ' Sarat Mallia and Another Vs State of Orissa

Orissa High Court · (1991) 2 OLR 475

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2A), 248, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36A, 36A(1), 36D, 37, 37(1)
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High Courts04 Oct 1991

Commissioner of Income Tax Vs Vincentian Orissa Society

Orissa High Court · (1991) 100 CTR 211 : (1992) 194 ITR 743

Income Tax Act, 1961 — Section 144B, 263, 263(1)
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High Courts04 Oct 1991Dismissed

Raghu Bhoi and Others Vs Pareswar Bhoi and Others

Orissa High Court · AIR 1992 Ori 105 : (1992) 73 CLT 137

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 35, Order 21 Rule 35(1)
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High Courts04 Oct 1991Dismissed

Chennaru Naghbhusan Rao Vs M. Rama Rao and Others

Orissa High Court · AIR 1992 Ori 76 : (1992) 73 CLT 329

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 6 Rule 2, Order 7 Rule 7, 100, 75
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High Courts04 Oct 1991Dismissed

Dambarudhar Panda Vs Mahendranath Saran

Orissa High Court · (1992) 474 CLT 54 : (1992) CriLJ 2213 : (1992) 1 OLR 124

Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
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High Courts04 Oct 1991

INDIAN METALS AND FERRO ALLOYS LTD. Vs COMMISSIONER OF Income Tax.

Orissa High Court · (1992) 193 ITR 344

Income Tax Act, 1961 — Section 256, 28, 36
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High Courts27 Sept 1991

Mst. Premalata Dora and Another Vs State of Orissa and Others

Orissa High Court · (1991) 2 OLR 523

Orissa Land Reforms Act, 1960 — Section 37
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High Courts25 Sept 1991Dismissed

Karmu Bhakta and Others Vs State of Orissa

Orissa High Court · (1992) 73 CLT 253 : (1992) CriLJ 2154

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395, 397
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High Courts24 Sept 1991

Commissioner of Income Tax Vs Orissa State Financial Corporation

Orissa High Court · (1992) 196 ITR 466

Income Tax Act, 1961 — Section 147
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High Courts24 Sept 1991Allowed

Nilla Jagannadham Vs State of Orissa and Others

Orissa High Court · (1992) 2 OLR 15

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
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High Courts23 Sept 1991

J. Gopal Rao Vs State of Orissa

Orissa High Court · (1993) 88 STC 488

Orissa Sales Tax Act, 1947 — Section 12(8)
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High Courts23 Sept 1991Allowed

Harihar Bhata Mishra and Others Vs Somanath Dakua

Orissa High Court · (1992) CriLJ 1915 : (1991) 2 OLR 547

Criminal Procedure Code, 1973 (CrPC) — Section 197Orissa Municipal Act, 1950 — Section 273A, 349, 376
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High Courts20 Sept 1991Dismissed

Smt. Bijayalaxmi Sahoo Vs Smt. Sanjukta Prusty and Another

Orissa High Court · (1991) 2 OLR 530

Orissa House Rent Control Act, 1967 — Section 10
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High Courts20 Sept 1991Allowed

Bipra Charan Patra Vs The Orissa Forest Corporation Ltd. and Others

Orissa High Court · (1992) 1 OLR 529

Orissa Sales Tax Act, 1947 — Section 5(2)(A)
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High Courts19 Sept 1991

Ashok Kumar Kar Vs Divisional Forest Officer and Others

Orissa High Court · (1993) CriLJ 1123 : (1992) 1 OLR 300

Orissa Forest Act, 1972 — Section 56(2)
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High Courts19 Sept 1991Dismissed

Executive Officer, Baripada Municipality Vs Mahesh Prasad Saha

Orissa High Court · (1992) 73 CLT 856 : (1992) 1 OLR 243

Orissa Municipal Act, 1950 — Section 273A, 385A
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High Courts19 Sept 1991Allowed

Sanatan Mangal Vs State of Orissa and Others

Orissa High Court · (1992) 73 CLT 208 : (1991) 2 OLR 433

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High Courts19 Sept 1991

Kandula Prabhakar Rao Vs State of Orissa

Orissa High Court · (1992) 73 CLT 296 : (1992) 1 OLR 522 : (1993) 88 STC 322

Orissa Sales Tax Act, 1947 — Section 19(1)
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