COURT ARCHIVE

Orissa High Court judgments, 1987

343 judgments · page 7 of 18

High Courts06 Aug 1987Allowed

Basudev Gouda Vs Narsingha Patra

Orissa High Court · AIR 1988 Ori 278

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High Courts06 Aug 1987Dismissed

Gopinath Swain and Another Vs State of Orissa

Orissa High Court · (1988) 1 OCR 4

Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3

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High Courts06 Aug 1987Allowed

Radhamadhab Dev Bije Aradiapadadeity Vs Land Acquisition Officer

Orissa High Court · (1987) 64 CLT 608

Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 11, 18, 26, 28, 30

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High Courts05 Aug 1987Allowed

Biswanath Kabi Vs Susama Dei

Orissa High Court · (1987) 08 OHC CK 0022

Criminal Procedure Code, 1898 (CrPC) — Section 126(2), 488, 488(6)Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 397

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High Courts04 Aug 1987Allowed

Mandangi Krusa Vs State of Orissa

Orissa High Court · (1988) 1 OCR 242

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304

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High Courts04 Aug 1987

Adikanda Das Vs State of Orissa

Orissa High Court · (1988) CriLJ 1884

Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302

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High Courts04 Aug 1987

Mahommed Zariff and Another Vs Sk. Zinaullah

Orissa High Court · (1988) CriLJ 55

Criminal Procedure Code, 1973 (CrPC) — Section 401, 457, 482Penal Code, 1860 (IPC) — Section 408

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High Courts04 Aug 1987Dismissed

Inda Bewa and Another Vs Bharmananda Choudhury

Orissa High Court · AIR 1988 Ori 154

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1

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High Courts04 Aug 1987Allowed

Pitabash Chhotaray Vs Orissa State Financial Corporation and Another

Orissa High Court · AIR 1988 Ori 60 : (1987) 64 CLT 621 : (1988) 64 CompCas 549

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58State Financial Corporations Act, 1951 — Section 31, 32(8)

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High Courts04 Aug 1987Dismissed

Atmakuri Rama Rao Vs Budankayala Sayambabu

Orissa High Court · (1987) 64 CLT 458

Transfer of Property Act, 1882 — Section 130, 130(1), 131, 6, 7

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High Courts04 Aug 1987

Mannu Nehera Vs State of Orissa

Orissa High Court · (1988) CriLJ 1911

Penal Code, 1860 (IPC) — Section 147, 149, 323, 337, 436Protection of Civil Rights Act, 1955 — Section 7

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High Courts04 Aug 1987Allowed

Kailas Chandra Singh and Another Vs State of Orissa

Orissa High Court · (1987) 64 CLT 442

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 14 Rule 2, Order 27 Rule 1

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High Courts04 Aug 1987

Mahemmed Zariff and Another Vs Sk. Zinaullah

Orissa High Court · (1987) 64 CLT 547

Criminal Procedure Code, 1973 (CrPC) — Section 401, 457, 482Penal Code, 1860 (IPC) — Section 408

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High Courts04 Aug 1987Allowed

Ramachandra Sahu (dead) and after him Damuni Sahuani and Others Vs Sudarsan Domb

Orissa High Court · (1987) 64 CLT 666

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts04 Aug 1987

Santilata Bastia and Others Vs Hemanta Kumar Mohanty and Others

Orissa High Court · (1988) 1 ACC 262 : (1988) ACJ 1042 : (1988) 65 CLT 497

Motor Vehicles Act, 1988 — Section 110B

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High Courts03 Aug 1987

Jagannath Mahaprabhu Vs Bidyut Sahoo

Orissa High Court · (1987) 64 CLT 587

Civil Procedure Code, 1908 (CPC) — Section 115, 47Orissa Estates Abolition Act, 1951 — Section 3A, 6, 7, 8A, 8A(3)

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High Courts03 Aug 1987

State of Orissa Vs Premalata Mohanty and Others

Orissa High Court · (1988) 1 ACC 72

Motor Vehicles Act, 1988 — Section 110A

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High Courts03 Aug 1987

Kintali China Jaganadham and Others Vs K. Laxmi Naidu and Others

Orissa High Court · AIR 1988 Ori 100 : (1987) 64 CLT 493

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts31 Jul 1987Dismissed

Mangulu Pirai Vs Prafulla Kumar Singh and Others

Orissa High Court · AIR 1989 Ori 50 : (1987) 64 CLT 653 : (1987) 64 CLT 563

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(1)

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High Courts31 Jul 1987

Heram Patel Vs Parikhita Patel and Others

Orissa High Court · (1987) 64 CLT 448

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