COURT ARCHIVE

Orissa High Court judgments, 1987

343 judgments · page 18 of 18

High Courts08 Jan 1987

Gopal Singh Vs Nilamani Pradhan

Orissa High Court · (1987) 2 ACC 58 : (1988) ACJ 244 : (1987) 63 CLT 625

Employees Compensation Act, 1923 — Section 30, 4A

High Courts08 Jan 1987

Orissa High Court · (1987) 63 CLT 223

Orissa Hindu Religious Endowments Act, 1951 — Section 3(15), 41, 44(2)

High Courts06 Jan 1987Allowed

Orissa High Court · (1987) 63 CLT 260

Employees State Insurance Act, 1948 — Section 1(5), 11, 2(9), 38, 39