High Courts20 Jan 1987Dismissed
The Orissa Road Transport Company Limited Vs State Transport Authority and Others
Orissa High Court · (1987) 64 CLT 505
Motor Vehicles Act, 1988 — Section 68D(3), 68E(1), 68E(2)
COURT ARCHIVE
Orissa High Court judgments, 1987
343 judgments · page 17 of 18
High Courts20 Jan 1987Allowed
Bauli Sahu and Others Vs Bidyadhar Satpathy and Others
Orissa High Court · (1987) 63 CLT 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 33 Rule 1, Order 43 Rule 1, 149
High Courts20 Jan 1987
R.K. Patnaik Vs State of Orissa
Orissa High Court · (1987) 67 STC 384
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts19 Jan 1987Allowed
Balaram Naik and Others Vs State of Orissa
Orissa High Court · (1987) 63 CLT 593
Essential Commodities Act, 1955 — Section 7
High Courts16 Jan 1987Allowed
Prafulla Kumar Singh Deo Vs State of Orissa and Others
Orissa High Court · AIR 1989 Ori 107
Arbitration Act, 1940 — Section 8(1), 8(2)Limitation Act, 1963 — Article 137
High Courts15 Jan 1987Allowed
Sukadeva Pradhan and Another Vs Chakradhar Samantaray
Orissa High Court · (1987) 63 CLT 354
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 379
High Courts15 Jan 1987
State of Orissa Vs Krushna Chandra Sahu
Orissa High Court · (1987) CriLJ 1468
Penal Code, 1860 (IPC) — Section 415, 416, 419, 420, 75
High Courts15 Jan 1987
Farooq Khan and Another Vs State of Orissa
Orissa High Court · (1987) 63 CLT 134
Criminal Procedure Code, 1973 (CrPC) — Section 360, 360(4), 361Penal Code, 1860 (IPC) — Section 109, 300, 307, 324
High Courts14 Jan 1987Allowed
Bamadev Pradhan Vs State of Orissa
Orissa High Court · (1987) 63 CLT 302
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts14 Jan 1987
Steel Authority of India Limited Vs State of Orissa and Others
Orissa High Court · (1988) 70 STC 2
Orissa Sales Tax Act, 1947 — Section 24(1), 24(2)
High Courts13 Jan 1987Dismissed
State of Orissa Vs Bhikari Charan Patnaik Bhikari Charan Patnaik Vs State of Orissa
Orissa High Court · (1987) 63 CLT 293
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 392, 394, 404
High Courts13 Jan 1987Allowed
Bimani Metals Limited Vs Steel Authority of India Limited. and Others
Orissa High Court · (1987) 63 CLT 557
Arbitration Act, 1940 — Section 30(l), 34, 39(1)
High Courts13 Jan 1987Dismissed
Central Coalfields Limited Vs Ashok Transport Agency
Orissa High Court · AIR 1987 Ori 287
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts13 Jan 1987Allowed
Bijay Das alias Bijay Kumar Das and Another Vs State of Orissa
Orissa High Court · (1987) 64 CLT 8
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2)Penal Code, 1860 (IPC) — Section 352, 427
High Courts13 Jan 1987Dismissed
Jagadananda Sahani Vs State of Orissa
Orissa High Court · (1987) 63 CLT 398
Motor Vehicles Act, 1988 — Section 112, 114, 123Orissa Motor Vehicles (Taxation of Passengers) Act, 1969 — Section 20Orissa Motor Vehicles Taxation Act, 1975 — Section 21
High Courts13 Jan 1987Dismissed
Bijini alias Bijaya Kumar Pattanaik Vs The State of Orissa
Orissa High Court · (1987) 63 CLT 449
Penal Code, 1860 (IPC) — Section 395, 412
High Courts09 Jan 1987Dismissed
Madan Mohan Rajguru Vs Orissa State Financial Corporation and Another
Orissa High Court · (1987) 63 CLT 312
Orissa State Financial Corporation Act, 1951 — Section 29, 30, 31
High Courts09 Jan 1987Dismissed
Voona Samba Murty Vs Sasanapuri Pentyya
Orissa High Court · (1987) 63 CLT 297
Orissa Money Lenders Regulations, 1967 — Section 10, 11, 8, 9
High Courts09 Jan 1987Allowed
G. Kameswar Rao and Others Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 272
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts09 Jan 1987Allowed
Sarat Kumar Satpathy Vs Smt. Sabita Misra
Orissa High Court · AIR 1987 Ori 286
Hindu Marriage Act, 1955 — Section 13