High Courts04 Sept 1987Allowed
Sanjay Kumar Singh Vs Keshari Devi and Others
Orissa High Court · (1987) 64 CLT 681
Orissa House Rent Control Act, 1967 — Section 7, 7(4)
COURT ARCHIVE
Orissa High Court judgments, 1987
343 judgments · page 5 of 18
High Courts03 Sept 1987
Sm. Jemamani Das alias Panda Vs Umesh Chandra Panda
Orissa High Court · (1988) 65 CLT 393 : (1988) CriLJ 1041
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 494
High Courts03 Sept 1987Allowed
Mahendranath Parida Vs Purnananda Parida and Others
Orissa High Court · AIR 1988 Ori 248 : (1987) 64 CLT 722
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts03 Sept 1987
Bhagabat Nath Vs State of Orissa
Orissa High Court · (1988) 66 CLT 634 : (1988) CriLJ 461
Penal Code, 1860 (IPC) — Section 161
High Courts03 Sept 1987
Ramanarayan Sahoo and Another Vs State of Orissa and Others
Orissa High Court · AIR 1988 Ori 219
Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 35, 35(2)
High Courts02 Sept 1987Allowed
Gangadhar Somarath and Others Vs Honu Majhi and Others
Orissa High Court · AIR 1988 Ori 141
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4Specific Relief Act, 1963 — Section 6
High Courts02 Sept 1987
Sashikant and Co. and Others Vs State of Orissa
Orissa High Court · (1988) 65 CLT 35 : (1989) CriLJ 264
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 270, 273, 417, 482, 485Prevention of Food Adulteration Act, 1954 — Section 10, 13, 16, 24, 7
High Courts02 Sept 1987
Samaleswari Store Vs State of Orissa
Orissa High Court · (1988) 68 STC 228
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts01 Sept 1987Dismissed
Kandula Prabhakar Rao Vs Tumulu Lakshmanamurty and Another
Orissa High Court · AIR 1988 Ori 263 : (1987) 64 CLT 713
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Orissa House Rent Control Act, 1968 — Section 12, 7
High Courts01 Sept 1987Dismissed
New India Assurance Co. Ltd. Vs Sankar Behera and Others
Orissa High Court · (1988) 1 ACC 220 : (1988) ACJ 337 : (1988) 65 CLT 47 : (1994) 3 LLJ 1061
Workmens Compensation Act, 1923 — Section 30
High Courts31 Aug 1987
The National Insurance Co. Ltd. Vs Durdadahya Kumar Samal and Others
Orissa High Court · (1988) 1 ACC 204
Motor Vehicles Act, 1939 — Section 110B
High Courts31 Aug 1987
Braja Kishore Mohanty Vs M.C. Shyamasundar and Another
Orissa High Court · (1988) 1 ACC 46 : (1989) ACJ 450 : AIR 1988 Ori 237
Motor Vehicles Act, 1939 — Section 110D
High Courts31 Aug 1987
National Insurance Company Ltd. Vs Durdadshya Kumar Samal and Others
Orissa High Court · (1988) ACJ 540 : AIR 1988 Ori 229
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110B, 110C, 110D, 2(19), 95
High Courts31 Aug 1987Allowed
Executive Engineer, National Highway Division and Others Vs Regional Provident Fund Commissioner
Orissa High Court · (1987) 08 OHC CK 0001
Contract Labour (Regulation and Abolition) Act, 1970 — Section 16, 17, 18, 19, 20Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 2, 7AFactories Act, 1948 — Section 7(1)
High Courts29 Aug 1987Dismissed
Paldesetti Lakshman Rao Vs State of Orissa
Orissa High Court · (1987) 64 CLT 632
Criminal Procedure Code, 1973 (CrPC) — Section 360, 360(4), 361Penal Code, 1860 (IPC) — Section 292
High Courts29 Aug 1987
Singal Trading Co. Vs State of Orissa
Orissa High Court · (1988) 69 STC 329
Central Sales Tax Act, 1956 — Section 6A
High Courts29 Aug 1987
State of Orissa Vs Ramnarayan Sitaram
Orissa High Court · (1988) 68 STC 153
Central Sales Tax Act, 1956 — Section 6A, 8
High Courts27 Aug 1987Allowed
Ashok Kumar Panigrahi and Others Vs State of Orissa and Others
Orissa High Court · (1987) 64 CLT 475
Criminal Procedure Code, 1973 (CrPC) — Section 407, 407(1)
High Courts26 Aug 1987Allowed
Gopa Behera Vs Fakir Mohan Behera and Others
Orissa High Court · (1987) 64 CLT 647
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1), 145(8)
High Courts26 Aug 1987Dismissed
Purna Chandra Biswal Vs Brindaban Biswal and Others
Orissa High Court · (1987) 64 CLT 555
Criminal Procedure Code, 1973 (CrPC) — Section 145