High Courts31 Jul 1987Dismissed
Sushil Kumar Patnaik Vs State of Orissa and Another
Orissa High Court · (1987) 64 CLT 749
National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Orissa High Court judgments, 1987
343 judgments · page 8 of 18
High Courts31 Jul 1987Dismissed
Abul Kalam Vs Akhtari Bibi
Orissa High Court · AIR 1988 Ori 279 : (1987) 64 CLT 464
Guardians and Wards Act, 1890 — Section 10, 25, 4(2)
High Courts29 Jul 1987Dismissed
Md. Jakir Vs Murarilal Agarwalla and Another
Orissa High Court · AIR 1988 Ori 178
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Jul 1987
The New India Assurance Co. Ltd. Vs Sulochana Sahu and Others
Orissa High Court · (1987) 2 ACC 306
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts27 Jul 1987Partly Allowed
The New India Assurance Company Ltd. Vs Smt. Sulochana Sahu and Others
Orissa High Court · AIR 1988 Ori 202 : (1990) 67 CompCas 551
Motor Vehicles Act, 1939 — Section 95(2), 96(2)
High Courts27 Jul 1987Dismissed
Sri Bijay Kumar Agarwalla Vs Ramakanta Das
Orissa High Court · (1987) 64 CLT 540
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 9 Rule 13, 115
High Courts27 Jul 1987Dismissed
Bijay Kumar Agarwalla and Another Vs Ramakanta Das
Orissa High Court · (1987) 64 CLT 540
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 9 Rule 13, 115 , 151
High Courts24 Jul 1987Allowed
Konark Steel Industries and Another Vs Sales Tax Officer and Others
Orissa High Court · (1988) 69 STC 187
Orissa Sales Tax Act, 1947 — Section 12(4), 5(2)(A)(a)(ii)
High Courts24 Jul 1987Allowed
Udayanath Das and Another Vs Chintamoni Raut and Kangali Raut (dead) after him Gouri Devi and Others
Orissa High Court · (1987) 64 CLT 639
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts23 Jul 1987Allowed
Golakh Maharana Vs State of Orissa and Others
Orissa High Court · (1987) 64 CLT 592
High Courts23 Jul 1987Dismissed
Govind Panigrahi Vs Tarakeswari Panigrahi
Orissa High Court · (1987) 64 CLT 454
Hindu Adoptions and Maintenance Act, 1956 — Section 18(1), 19(2), 19(3)Hindu Marriage Act, 1955 — Section 24
High Courts22 Jul 1987Allowed
Pratap Chandra Triya Vs State of Orissa and Others
Orissa High Court · AIR 1989 Ori 54
Orissa Education (Management of Private Schools) Rules, 1980 — Rule 9Orissa Education Code — Article 286(5)
High Courts22 Jul 1987Allowed
Narayan Sahu and Another Vs Vice Chancellor, Utkal University and Another
Orissa High Court · AIR 1988 Ori 106
Constitution of India, 1950 — Article 226Utkal University Act, 1966 — Section 17, 22(1)
High Courts22 Jul 1987Allowed
Basanta Kumar Biswal Vs Deputy Registrar of Co-operative Societies and Others
Orissa High Court · (1988) 65 CLT 155 : (1988) 64 CompCas 327
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Jul 1987
Rabinarayan Prusty Vs Sadasiva Rout and Others
Orissa High Court · (1987) 2 ACC 337 : (1988) ACJ 634
Motor Vehicles Act, 1939 — Section 110D
High Courts21 Jul 1987Allowed
Edel Cast India Vs Sales Tax Officer and Another
Orissa High Court · (1988) 71 STC 253
Central Sales Tax Act, 1956 — Section 3
High Courts21 Jul 1987Allowed
Aprati Sahu Vs State of Orissa and Others
Orissa High Court · (1987) 64 CLT 644
High Courts20 Jul 1987Dismissed
Radhika Bewa and Radha Dei and Others Vs Panchanan Sahu and Others
Orissa High Court · (1987) 64 CLT 523
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 10(1), 13(4), 22(2), 22(4), 4
High Courts17 Jul 1987Allowed
Mina Kumari Dei Vs Sahadeb Mallik
Orissa High Court · (1987) 64 CLT 380
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Jul 1987Allowed
Basanta Kumar Swain Vs Baidya Kumar Parida and Others
Orissa High Court · AIR 1989 Ori 118
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 116