High Courts27 Oct 1986Dismissed
Jayanti Pradhan Vs Kunjabehari Pradhan
Orissa High Court · AIR 1987 Ori 184 : (1987) 63 CLT 417
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 23A, 24, 25, 28
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 5 of 23
High Courts27 Oct 1986Allowed
Ladukishore Sethi Vs D.P.I. Elementary and Adult Education and Others
Orissa High Court · (1986) 62 CLT 653 : (1986) 2 OLR 676
Constitution of India, 1950 — Article 226, 227
High Courts24 Oct 1986Dismissed
Steel Authority of India Ltd. Vs Kantaru Parida
Orissa High Court · (1988) ACJ 15
Workmens Compensation Act, 1923 — Section 30(1)
High Courts24 Oct 1986Dismissed
Dibakar Barik and Another Vs State of Orissa Sate of Orissa Vs Siba Barik and Another
Orissa High Court · (1987) 63 CLT 105
Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 100, 103, 104, 300, 302
High Courts24 Oct 1986Allowed
Narahari Mallik Vs Jadumani Mallik and Others
Orissa High Court · AIR 1987 Ori 122 : (1987) 63 CLT 31
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 115Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(3), 4(4)
High Courts24 Oct 1986Allowed
Smt. Subhadra Pradhan Vs The A.D.M. and Others
Orissa High Court · (1987) 63 CLT 197 : (1986) 2 OLR 641
Orissa Scheduled Areas Transfer of Immovable Property (by Scheduled Tribes) Regulations, 1956 — Section 3(3)
High Courts24 Oct 1986Dismissed
Haribandhu Das Vs State of Orissa
Orissa High Court · (1986) 2 OLR 673
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts23 Oct 1986Partly Allowed
Somanath Jena Vs Smt. Sabitri Jena and Another
Orissa High Court · AIR 1987 Ori 251
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 24
High Courts23 Oct 1986Allowed
Md. Umar Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 179 : (1986) 2 OLR 632
Orissa Timber and Other Forest Produce Transit Rules, 1980 — Rule 7, 8
High Courts22 Oct 1986Allowed
Smt. Chandramani Devi and Another Vs Rama Chandra Parida and Others
Orissa High Court · AIR 1987 Ori 183
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts21 Oct 1986Dismissed
Janajivan Foods Private Ltd. Vs The Sales Tax Officer and Others
Orissa High Court · (1986) 62 CLT 737 : (1986) 2 OLR 578 : (1987) 65 STC 185
Orissa Sales Tax Act, 1947 — Section 5(1)
High Courts21 Oct 1986Dismissed
Kasinath Biswal and Others Vs Hina Bhoi
Orissa High Court · (1986) 62 CLT 749 : (1986) 2 OLR 548
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482, 561A
High Courts21 Oct 1986Allowed
Mahamed Isak and Zubeda Begum Vs Land Acquisition Collector
Orissa High Court · (1986) 2 OLR 639
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 28
High Courts21 Oct 1986Partly Allowed
Rajendra Sahoo Vs Ganeswar Swain
Orissa High Court · AIR 1987 Ori 156 : (1986) 62 CLT 671
Specific Relief Act, 1963 — Section 37Trade and Merchandise Marks Act, 1958 — Section 27, 29
High Courts21 Oct 1986Allowed
Nishi Swain and Others Vs Bikala Charan Swain
Orissa High Court · (1986) 2 OLR 654
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 25
High Courts21 Oct 1986Allowed
Bijaya Kumar Singh Samanta Vs State of Orissa
Orissa High Court · (1986) 2 OLR 629
Arbitration Act, 1940 — Section 17
High Courts20 Oct 1986
Purna Palai Vs The State
Orissa High Court · (1987) CriLJ 1406
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 320, 325, 326, 34
High Courts20 Oct 1986Allowed
State Bank of India Vs Vathi Samba Murty
Orissa High Court · AIR 1988 Ori 50 : (1988) 64 CompCas 834
Negotiable Instruments Act, 1881 (NI) — Section 46, 92
High Courts20 Oct 1986Dismissed
Sakhi Bhuyan and Others Vs Bansidhar Mohanty
Orissa High Court · (1987) 63 CLT 454
High Courts20 Oct 1986Dismissed
Republic of India Vs Ashok Kumar Maity
Orissa High Court · (1986) 62 CLT 685
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 477A