High Courts15 Jan 1986Dismissed
Gafur Khan Vs Bidyachar Moharana and Others
Orissa High Court · AIR 1986 Ori 253 : (1986) 61 CLT 160 : (1986) 1 OLR 192
Orissa Money Lenders Act, 1939 — Section 17, 17(5)
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 23 of 23
High Courts15 Jan 1986Dismissed
Orient Paper and Industries Ltd. and Another Vs Tahasildar-cum-Irrigation Officer and Others State Vs Orient Paper and Industries Ltd. and Others
Orissa High Court · (1986) 61 CLT 209
Constitution of India, 1950 — Article 226, 227Orissa Irrigation Act, 1959 — Section 20, 21, 21(2), 27, 28Orissa Irrigation Rules, 1961 — Rule 26, 27, 47, 47(2), 47(5)
High Courts15 Jan 1986Allowed
E.K. Rajakrishnan, Regional Director, Employees State Insurance Corporation Vs Kartik Ram
Orissa High Court · (1996) 1 OLR 243 : (1986) 1 OLR 243
Employees State Insurance Act, 1948 — Section 82
High Courts14 Jan 1986
Minerals and Metals Trading Corporation of India Limited Vs State of Orissa and Others
Orissa High Court · (1987) 65 STC 129
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 20, 254, 265, 286, 301
High Courts14 Jan 1986Allowed
Gadadhar Bhoi Vs Loknath Panda and Another
Orissa High Court · (1986) ACJ 422
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Jan 1986Allowed
Rushi and Another Vs Madan Behera and Another
Orissa High Court · AIR 1986 Ori 207 : (1986) 1 OLR 198
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Jan 1986Allowed
Bichitrananda Mohanty Vs Managing Director, Life Insurance Corporation of India and Another
Orissa High Court · (1986) 61 CLT 178
Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 21, 24, 39, 39(1), 39(2)
High Courts07 Jan 1986Allowed
Dinabandhu Munda Vs State of Orissa
Orissa High Court · (1986) 61 CLT 133 : (1986) 1 OLR 246
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 27, 32(1)
High Courts07 Jan 1986Dismissed
Basanta Kumar Naik Vs The State of Orissa
Orissa High Court · (1986) 61 CLT 143
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 84
High Courts06 Jan 1986
Rebati Gantayat Vs Haguru Sethi and Others
Orissa High Court · (1986) 1 ACC 497 : (1986) ACJ 248 : (1986) 61 CLT 137
Employees Compensation Act, 1923 — Section 10, 2, 3, 30
High Courts06 Jan 1986Dismissed
Ghasi Sahu and Another Vs Himachal Sahu and Another
Orissa High Court · AIR 1986 Ori 170 : (1986) 61 CLT 125 : (1986) 1 OLR 256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4), Order 43 Rule 1, 100, 2(2)
High Courts06 Jan 1986
Chief Engineer Electricity-Cum-Electrical Project and Another Vs Bhanumati Mishra and Others
Orissa High Court · (1986) 1 ACC 457 : (1986) ACJ 909 : (1986) 61 CLT 230
Constitution of India, 1950 — Article 39ALimitation Act, 1963 — Section 5