High Courts11 Feb 1986Allowed
Smt. Maheswari Bewa and Others Vs Surendra Behera and Others
Orissa High Court · (1986) 61 CLT 343 : (1986) 1 OLR 301
Partition Act, 1893 — Section 4
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 21 of 23
High Courts11 Feb 1986Allowed
Mrutunjaya Das Vs Jiwan Singh
Orissa High Court · (1986) 61 CLT 340
Evidence Act, 1872 — Section 116
High Courts07 Feb 1986
Oriental Fire And General Insurance Co. Ltd. Vs Ramanath Mohanti and Others
Orissa High Court · (1986) 2 ACC 295 : (1986) ACJ 824
Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)
High Courts07 Feb 1986Allowed
Bijaya Kumar Patnaik Vs State of Orissa State Vs Bijay Kumar Patnaik and Pradip Kumar Das
Orissa High Court · (1986) 1 OLR 285
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 380, 457
High Courts07 Feb 1986Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Ramanath Mohanty and Others
Orissa High Court · AIR 1986 Ori 163 : (1990) 67 CompCas 80 : (1986) 1 OLR 313
Motor Vehicles Act, 1939 — Section 95(2)
High Courts05 Feb 1986Allowed
Hadibandhu Mohanty Vs Uttara Devi and Another
Orissa High Court · (1986) 02 OHC CK 0001
Motor Vehicles Act, 1939 — Section 110A, 110A(1), 110B, 110D
High Courts04 Feb 1986Allowed
Brajakishore Swain Vs Surendranath Behera and Another
Orissa High Court · (1986) 02 OHC CK 0035
Motor Vehicles Act, 1939 — Section 110D
High Courts04 Feb 1986Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Sarala Behera and Others
Orissa High Court · (1986) 02 OHC CK 0034
Motor Vehicles Act, 1939 — Section 110A, 110B, 110D, 96(2)
High Courts04 Feb 1986Dismissed
Orissa Stavedores(P) Vs Hindustan Fertilizer Corporation Ltd. and Others
Orissa High Court · (1986) 61 CLT 318 : (1986) 1 OLR 337
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts04 Feb 1986Allowed
Ferroy Alloys Corporation Ltd. Vs The Industrial Development Corporation of Orissa Ltd. and Another
Orissa High Court · AIR 1986 Ori 199 : (1986) 61 CLT 270 : (1986) 1 OLR 305
Evidence Act, 1872 — Section 123
High Courts04 Feb 1986
Bhagirathi Srichandan and Another Vs Damodar ' Dama Baral and Others State of Orissa Vs Ramesh Samantray and Others
Orissa High Court · (1986) 61 CLT 307 : (1986) 1 OLR 377
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts03 Feb 1986
G.K. Mohanty Vs Pratap Kishore Das
Orissa High Court · (1986) 61 CLT 292 : (1987) CriLJ 1446 : (1986) 2 OLR 7 : (1987) 2 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420, 423
High Courts03 Feb 1986Dismissed
Radhamohan Agarwalla Vs State of Orissa
Orissa High Court · (1986) 61 CLT 335 : (1986) 1 OLR 410
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 406
High Courts03 Feb 1986Allowed
Fakira Nayak Vs State of Orissa
Orissa High Court · (1986) 61 CLT 280 : (1986) 1 OLR 324
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 409
High Courts03 Feb 1986Dismissed
Sarat Chandra Pradhan Vs Chakradhar Pradhan and Others
Orissa High Court · (1986) 1 OLR 292
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts31 Jan 1986
Chunilal Hans and Another Vs Umakant Mohapatra and Others
Orissa High Court · (1986) 1 ACC 538 : (1986) ACJ 613
Motor Vehicles Act, 1939 — Section 110D
High Courts31 Jan 1986Dismissed
The New India Assurance Co. Ltd. Vs Sashimani Sahu and Others Sashimani Sahu and Others Vs The New India Assurance Co. Ltd. and Another
Orissa High Court · (1986) 1 ACC 474 : (1987) ACJ 309 : (1986) 1 OLR 345
Motor Vehicles Act, 1939 — Section 110AA , 110D
High Courts30 Jan 1986Allowed
Dhadi Barik and Others Vs Arjun Barik and Others
Orissa High Court · AIR 1986 Ori 203 : (1986) 61 CLT 487 : (1986) 1 OLR 395
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 14(2)
High Courts30 Jan 1986Allowed
Jagabandhu Mohanty Vs Hadibandhu Swain and Another
Orissa High Court · (1986) 01 OHC CK 0002
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts29 Jan 1986
Lura Kumbhar and Others Vs Malik Ram Vig and Another
Orissa High Court · (1986) 1 ACC 478
Motor Vehicles Act, 1939 — Section 110A, 110D