High Courts29 Jan 1986Allowed
Sri Karunakar Rout Vs Managing Committee, Fakirpur High School and Others
Orissa High Court · (1986) 61 CLT 284 : (1986) 1 OLR 327
Orissa Education Act, 1969 — Section 27(4)Orissa Education Code — Article 285(4), 313
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 22 of 23
High Courts29 Jan 1986Allowed
Gurmit Singh and Another Vs The State
Orissa High Court · (1986) 1 OLR 229
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 441
High Courts29 Jan 1986Dismissed
State Vs Kalia ' Baghrai Bindhani and Others
Orissa High Court · (1986) 61 CLT 262 : (1986) 1 OLR 232
Evidence Act, 1872 — Section 9
High Courts28 Jan 1986Dismissed
State of Orissa Vs Dhirendra Kumar Naik and two Ors. and Benudhar Das ' Benga Master
Orissa High Court · (1986) 1 OLR 240
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 375, 376
High Courts27 Jan 1986
Dinakrishna Tripathy (and after him) Sunamani Tripathy and Others Vs Managing Committee of Sri Jagannath Temple
Orissa High Court · (1986) 62 CLT 486
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 39 Rule 1, 47Specific Relief Act, 1963 — Section 41
High Courts27 Jan 1986Allowed
Debendra Bhoi Vs Meghu Bhoi and Another
Orissa High Court · AIR 1986 Ori 226 : (1986) 61 CLT 299 : (1986) 61 CLT 266 : (1986) 1 OLR 278
Civil Procedure Code, 1908 (CPC) — Section 100, 101Penal Code, 1860 (IPC) — Section 102, 97
High Courts27 Jan 1986Allowed
Balaram Swain Vs The State of Orissa
Orissa High Court · (1986) 1 OLR 350
Criminal Procedure Code, 1973 (CrPC) — Section 300, 482
High Courts27 Jan 1986Dismissed
M.S. Jaggi Vs State of Orissa
Orissa High Court · (1986) 1 OLR 406
Penal Code, 1860 (IPC) — Section 199
High Courts27 Jan 1986Allowed
Dama Swain Vs Gangadhar Mohapatra
Orissa High Court · (1986) 61 CLT 327 : (1986) 1 OLR 268
Orissa Land Reforms (General) Rules, 1965 — Rule 17, 47Orissa Land Reforms Act, 1960 — Section 15, 15(5), 16, 65, 67
High Courts24 Jan 1986Allowed
Kambhu Das and Another Vs State of Orissa
Orissa High Court · (1986) 1 OLR 275
Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 324, 326
High Courts22 Jan 1986
State of Orissa Vs Yasin Baig and Others
Orissa High Court · (1987) CriLJ 1389
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307
High Courts22 Jan 1986Dismissed
State of Orissa Vs Sukadev Pradhan
Orissa High Court · (1986) 1 OLR 444
Penal Code, 1860 (IPC) — Section 376
High Courts21 Jan 1986Allowed
Panchanan alias Panchu Sahu and Others Vs Sanatan Barik
Orissa High Court · (1986) 1 OLR 249
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482
High Courts21 Jan 1986Dismissed
Balasore Talkies (Pvt.) Ltd. and Vs Balasore Municipality and Others
Orissa High Court · AIR 1986 Ori 230 : (1986) 61 CLT 254 : (1986) 1 OLR 318
Orissa Municipal Act, 1950 — Section 131(1)
High Courts20 Jan 1986Dismissed
Bharati Naik Vs Jagabandhu Sahu and Another
Orissa High Court · (1986) 1 OLR 231
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts17 Jan 1986
Gouranga alias Goura Jena Vs State of Orissa and Others
Orissa High Court · (1986) 61 CLT 155 : (1985) 60 CLT 317 : (1987) CriLJ 624
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3
High Courts17 Jan 1986Dismissed
Hadibandhu Mahalik and Others Vs State of Orissa
Orissa High Court · (1986) 61 CLT 167
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts16 Jan 1986Allowed
Lachminarayan Das Vs Chairman, Cuttack Municipality
Orissa High Court · (1986) 2 CLT 37
Bihar and Orissa Municipal Act, 1922 — Section 107, 107(1), 107(2)
High Courts16 Jan 1986Dismissed
Sukadev Bhanja Vs Mangulu Sahu
Orissa High Court · (1986) 61 CLT 187 : (1986) 1 OLR 196 : (1986) 1 OLR 186
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts15 Jan 1986
National Insurance Co. Ltd. Vs Brahmananda Jena and Another
Orissa High Court · (1986) 1 ACC 557 : (1986) ACJ 234 : (1986) 61 CLT 152
Constitution of India, 1950 — Article 226