High Courts12 Oct 1986Allowed
Budhi Sahoo and Others Vs Nilamani Paschimakabat and Others
Orissa High Court · (1987) 1 ACC 95 : (1986) 2 OLR 657
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 6 of 23
High Courts07 Oct 1986Dismissed
State of Orissa Vs Bachan Chhatar and Others Gagan Chhatar and Others Vs State of Orissa
Orissa High Court · (1987) 64 CLT 199
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts07 Oct 1986Allowed
Govind Prasad Jaiswal Vs The State of Orissa
Orissa High Court · (1986) 62 CLT 656
Essential Commodities Act, 1955 — Section 7(1)
High Courts01 Oct 1986
Motwali Sk. Kausar and Another Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 526 : (1986) 2 OLR 588
Orissa Estates Abolition Act, 1951 — Section 38B
High Courts01 Oct 1986Allowed
Ratnakar Sahani and Others Vs State of Orissa and Others
Orissa High Court · AIR 1987 Ori 194 : (1986) 62 CLT 719
Orissa Municipal Act, 1950 — Section 254, 3(29)
High Courts01 Oct 1986Allowed
Tatanagar Transport Corporation and Others Vs Ajanta Enterprisers and Another
Orissa High Court · AIR 1987 Ori 107 : (1987) 63 CLT 5
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Evidence Act, 1872 — Section 114
High Courts01 Oct 1986Allowed
Narayan Chandra Jena Vs State Transport Authority and Others
Orissa High Court · AIR 1987 Ori 163
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 50
High Courts01 Oct 1986
Kuntala Misra Vs State of Orissa
Orissa High Court · (1986) CriLJ 1917
Penal Code, 1860 (IPC) — Section 302
High Courts01 Oct 1986Allowed
Kshitish Ch. Ray Vs The Collector and Others
Orissa High Court · (1986) 62 CLT 641 : (1986) 2 OLR 604
Constitution of India, 1950 — Article 226, 227Orissa Excise (Exclusive Privilege) Rules, 1970 — Rule 6
High Courts30 Sept 1986
State of Orissa Vs Sapneswar Thappa
Orissa High Court · (1987) 63 CLT 722 : (1987) CriLJ 612
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 467, 471, 477A
High Courts29 Sept 1986Dismissed
Satyanarayan Patnaik Vs State of Orissa and Another
Orissa High Court · (1986) 2 OLR 647
Orissa Municipal Act, 1950 — Section 401(5), 402, 63, 64, 95
High Courts29 Sept 1986
Mir Samsul Haque Vs Mir Muktar and Others
Orissa High Court · (1986) 62 CLT 630 : (1987) CriLJ 1455 : (1987) 2 RCR(Criminal) 613
Criminal Procedure Code, 1973 (CrPC) — Section 202, 256
High Courts29 Sept 1986Dismissed
B.K. Parida and Brothers Vs State of Orissa and Others
Orissa High Court · (1986) 2 OLR 663
Arbitration Act, 1940 — Section 11, 30
High Courts26 Sept 1986Dismissed
Rangalu Lakshmana Vs Rangalu Seetamma
Orissa High Court · (1986) 2 OLR 597
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100
High Courts26 Sept 1986Allowed
Nilamani Dibya and Another Vs Biswanath Mohapatra and Another
Orissa High Court · AIR 1987 Ori 227
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts25 Sept 1986Allowed
The Berhampur Cotton Weavers' Cooperative Society Ltd. Vs Jagannath
Orissa High Court · AIR 1987 Ori 204
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts25 Sept 1986Dismissed
The Managing Committee, Atibadi Jagannath Das Vidyapitha Vs The State Education Tribunal and Others
Orissa High Court · (1986) 62 CLT 588
Orissa Education Act, 1962 — Section 10A, 10A(1), 10A(2)
High Courts25 Sept 1986Dismissed
Kamala ' Kamalini Dei and Others Vs Khankiram Das Mahapurusa and Others
Orissa High Court · (1986) 2 OLR 592
High Courts25 Sept 1986Allowed
Durel Behera Vs Suratha Behera and Another State of Orissa Vs Suratha Behera
Orissa High Court · (1986) 62 CLT 605 : (1986) 2 OLR 536
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 209, 309(2), 436, 437
High Courts24 Sept 1986
Bairagi Charan Jena and Others Vs State of Orissa and Another
Orissa High Court · (1987) 63 CLT 10 : (1988) CriLJ 286
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111