High Courts26 Nov 1986Dismissed
State of Orissa Vs Udayanath Tripathy
Orissa High Court · AIR 1987 Ori 222 : (1987) 64 CLT 165
Civil Procedure Code, 1908 (CPC) — Section 82
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 3 of 23
High Courts25 Nov 1986
Bimal Kumar Das Vs Parijata Bewa and Others Nisamani Bewa and Others Vs Bimal Kumar Das and Another
Orissa High Court · (1987) 1 ACC 236 : (1987) 63 CLT 508
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts25 Nov 1986Partly Allowed
Bimal Kumar Das Vs Parijata Bewa and Others
Orissa High Court · AIR 1987 Ori 146
Evidence Act, 1872 — Section 57Motor Vehicles Act, 1939 — Section 110B, 95
High Courts24 Nov 1986
Smt. Sabitri Sharma Vs State of Orissa
Orissa High Court · (1987) 63 CLT 245 : (1987) CriLJ 956
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 379, 411
High Courts24 Nov 1986Dismissed
Chandramani Sethi Vs Purna Chandra Behera and Others
Orissa High Court · (1987) 63 CLT 132
Criminal Procedure Code, 1973 (CrPC) — Section 376, 381, 381(2), 386, 397Penal Code, 1860 (IPC) — Section 447, 504
High Courts21 Nov 1986
Rangachari Laxmi Narasimham Vs Prakash Chandra Sahoo and Another
Orissa High Court · (1987) 1 ACC 197
Motor Vehicles Act, 1939 — Section 110D, 95(2)(d)(4)
High Courts20 Nov 1986
Hari Samanta and Sons Vs The State of Orissa
Orissa High Court · (1987) 66 STC 86
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts20 Nov 1986
Commissioner of Income Tax Vs Kalinga Airlines (P.) Ltd.
Orissa High Court · (1987) 168 ITR 238
Income Tax Act, 1961 — Section 256(2)
High Courts20 Nov 1986
Commissioner of Income Tax Vs B.P. Mines (P.) Ltd.
Orissa High Court · (1986) 11 OHC CK 0015
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts20 Nov 1986
Laxmi Traders Vs Commissioner of Income Tax
Orissa High Court · (1987) 168 ITR 253
Income Tax Act, 1961 — Section 184(4), 185
High Courts20 Nov 1986
State of Orissa Vs J.P. Sikiria and Co.
Orissa High Court · (1987) 67 STC 101
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts18 Nov 1986
M.C. Agarwal Vs Sales Tax Officer and Another
Orissa High Court · (1987) 64 STC 298
Orissa Sales Tax Act, 1947 — Section 9(6)(b)Orissa Sales Tax Rules, 1947 — Rule 16(1)
High Courts18 Nov 1986Allowed
Hrushikesh Panda Vs Indramani Swain and Another
Orissa High Court · AIR 1987 Ori 79 : (1988) 63 CompCas 368
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Nov 1986
K. Shankar Rao Dora Vs T. Boishnab Dora and Others
Orissa High Court · (1987) 63 CLT 46
Civil Procedure Code, 1882 — Section 578, 622Civil Procedure Code, 1908 (CPC) — Section 21, 21(2), 99Suits Valuation Act, 1887 — Section 11, 11(1)
High Courts14 Nov 1986Partly Allowed
State of Orissa Vs Smt. Archana Nayak and Others
Orissa High Court · (1987) ACJ 772 : AIR 1987 Ori 82 : (1987) 63 CLT 658
Hindu Adoptions and Maintenance Act, 1956 — Section 19, 21, 22Hindu Marriage Act, 1955 — Section 25Hindu Widows Remarriage Act, 1856 — Section 2
High Courts14 Nov 1986
Puni Bewa and Another Vs Harekrushna Samal and Others
Orissa High Court · (1987) CriLJ 1344
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts14 Nov 1986Dismissed
Kamini Debi (and after her) Nanda Kishore Dash and Others Vs Purna Chandra Nath and Others
Orissa High Court · (1987) 63 CLT 326
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(1), Order 39 Rule 2A
High Courts13 Nov 1986Dismissed
Madhumati Agrawala Vs Utkal University and Another
Orissa High Court · AIR 1987 Ori 124 : (1987) 63 CLT 440
Constitution of India, 1950 — Article 14
High Courts13 Nov 1986
Income Tax Officer Vs Manmohanlal and Others
Orissa High Court · (1987) 63 CLT 140
Income Tax Act, 1961 — Section 222, 226, 226(1), 226(3), 226(4)
High Courts13 Nov 1986
INCOME TAX OFFICER Vs MANMOHANLAL AND OTHERS.
Orissa High Court · (1987) 60 CTR 123 : (1987) 168 ITR 56 : (1987) 30 TAXMAN 95
Civil Procedure Code, 1908 (CPC) — Section 47Income Tax Act, 1961 — Section 156, 220, 221, 222, 223