High Courts11 Dec 1986
State of Orissa Vs Sardar Automobiles
Orissa High Court · (1987) 63 CLT 428 : (1987) 67 STC 458
Orissa Sales Tax Act, 1947 — Section 11(3), 13, 13(8), 23
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 2 of 23
High Courts11 Dec 1986
State of Orissa Vs Tormal Rameswardas
Orissa High Court · (1988) 68 STC 204
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts11 Dec 1986Allowed
Rabindranath Das and Others Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 256
Industrial Disputes Act, 1947 — Section 25H, 26HOrissa Municipal Rules, 1953 — Rule 420, 423, 424
High Courts11 Dec 1986
Kulamani Mohanty Vs State of Orissa
Orissa High Court · (1987) 63 CLT 250 : (1987) 67 STC 418
Orissa Sales Tax Act, 1947 — Section 12(4), 24(1)
High Courts10 Dec 1986Allowed
Ramachandra Sahu Vs G. Basak and Others
Orissa High Court · (1987) 63 CLT 546
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202
High Courts10 Dec 1986
Surath Behera Vs State of Orissa
Orissa High Court · (1988) CriLJ 1508
Criminal Procedure Code, 1973 (CrPC) — Section 209, 309, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts10 Dec 1986Allowed
Smt. Usha Jagani Vs Shri Bharat Kumar Jagani
Orissa High Court · (1987) 63 CLT 305
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts10 Dec 1986
Rama Chandra Sahu Vs The State
Orissa High Court · (1987) CriLJ 2025
Prevention of Food Adulteration Act, 1954 — Section 10, 13, 14, 14A, 16
High Courts08 Dec 1986
Utkal Milling Industries Vs Anand Kumar Chhaganlal
Orissa High Court · (1986) 12 OHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 6
High Courts05 Dec 1986
Sadhu Charan Panda Vs State of Orissa
Orissa High Court · (1987) CriLJ 1220
Penal Code, 1860 (IPC) — Section 307, 324, 325, 34
High Courts05 Dec 1986
The State Vs Pabitra Giri and Others
Orissa High Court · (1987) CriLJ 1453
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325
High Courts05 Dec 1986Allowed
Gulf Fishing and Co. Vs Orissa State Financial Corporation and Another
Orissa High Court · AIR 1987 Ori 119 : (1987) 63 CLT 151
Constitution of India, 1950 — Article 20(2)Evidence Act, 1872 — Section 115State Financial Corporations Act, 1951 — Section 29, 31
High Courts05 Dec 1986Allowed
Brajakishore Panda and Others Vs Damodar Rout and Another
Orissa High Court · (1987) 63 CLT 347
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 12, 4(4)Orissa Estates Abolition Act, 1951 — Section 6, 7
High Courts03 Dec 1986
Singer Sewing Machine Co. Vs State of Orissa
Orissa High Court · (1987) 65 STC 86
High Courts02 Dec 1986
State of Orissa Vs Satyanarayan Ramshankar
Orissa High Court · (1987) 65 STC 268
Orissa Sales Tax Act, 1947 — Section 12(8), 5(2)(A)(a)(ii)
High Courts02 Dec 1986Allowed
Balaram Das Vs Sarathi Dalapati and Others
Orissa High Court · AIR 1988 Ori 10
Limitation Act, 1963 — Section 5
High Courts01 Dec 1986
State of Orissa Vs Raja Stores
Orissa High Court · (1987) 65 STC 82
Orissa Sales Tax Act, 1947 — Section 19(1), 24(1)
High Courts01 Dec 1986Dismissed
State of Orissa and Another Vs Mst. Amruta Dei and Others
Orissa High Court · (1987) ACJ 1046 : AIR 1987 Ori 217 : (1987) 63 CLT 54
Civil Procedure Code, 1908 (CPC) — Section 35Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts28 Nov 1986Allowed
Radhakrushna Dutta and Others Vs State of Orissa and Others
Orissa High Court · (1987) 63 CLT 115
Limitation Act, 1963 — Section 5Orissa Estates Abolition Act, 1951 — Section 8A, 8A(2)Orissa Hindu Religious Endowments Act, 1951 — Section 19, 19(1), 19(4), 25, 27