High Courts04 Apr 1986Allowed

Shama Tudu Vs State of Orissa

Orissa High Court · (1986) 61 CLT 649 : (1986) 1 OLR 536

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84