High Courts08 Apr 1986Allowed

Hadi Das Vs Collector

Orissa High Court · (1986) 61 CLT 680

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 152, 2Land Acquisition (Amendment) Act, 1984 — Section 23(2), 28, 30(2)Land Acquisition Act, 1894 — Section 18, 23(1), 23(2), 26, 26(1)