High Courts29 Apr 1986Allowed
Sunil Kumar Maity Vs Rupadhar Bhuyan
Orissa High Court · (1986) 62 CLT 193 : (1986) 1 OLR 660
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 146(2)
COURT ARCHIVE
Orissa High Court judgments, 1986
452 judgments · page 16 of 23
High Courts28 Apr 1986
Kumar Chandra Dehuury and Others Vs State of Orissa
Orissa High Court · (1987) 63 CLT 640 : (1987) CriLJ 594
Criminal Procedure Code, 1973 (CrPC) — Section 300, 428Penal Code, 1860 (IPC) — Section 109, 143, 165A, 379
High Courts28 Apr 1986Allowed
Jhumpa Bewa and Others Vs Sahadeb Rout and Others
Orissa High Court · AIR 1987 Ori 209 : (1986) 2 OLR 125
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts22 Apr 1986
Akhila Parida Vs State of Orissa
Orissa High Court · (1987) CriLJ 609 : (1986) 2 OLR 29
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Apr 1986Dismissed
Smt. Kausalya ' Shakuntala Devi Vs Padmanav Padhee and Others
Orissa High Court · AIR 1987 Ori 28 : (1986) 62 CLT 1
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts22 Apr 1986Dismissed
State of Orissa Vs Nilakantha Satapathy and Others
Orissa High Court · (1986) 1 OLR 640
Evidence Act, 1872 — Section 11, 154Penal Code, 1860 (IPC) — Section 304, 34
High Courts22 Apr 1986Allowed
Narasingha Gouda and Another Vs Anumayakanti alias Henumaya and Others
Orissa High Court · (1986) 61 CLT 622
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Apr 1986Dismissed
Sukadev Jena Vs Padmalochan Dhal
Orissa High Court · (1986) 61 CLT 639
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 4(4), 7
High Courts21 Apr 1986Dismissed
Narayan Bisoi and Another Vs Raghunath Bisoi
Orissa High Court · (1986) 2 OLR 145
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Apr 1986Dismissed
State of Orissa Vs Lokanath Sahu and Another
Orissa High Court · (1986) 61 CLT 578 : (1986) 1 OLR 576
Bihar and Orissa Excise Act, 1915 — Section 47, 55
High Courts21 Apr 1986Allowed
The Deity Shri Jagannath Swami and Others Vs Biswanath Panda
Orissa High Court · (1986) 61 CLT 614 : (1986) 1 OLR 636
Orissa Hindu Religious Endowments Act, 1951 — Section 69(1)
High Courts18 Apr 1986
Arjun Charan Patnaik Vs Ramesh Chandra Misra and Others
Orissa High Court · (1988) 2 ACC 277
Limitation Act, 1963 — Section 5
High Courts18 Apr 1986
The Orissa Road Transport Company Limited Vs Baula Bewa and Others
Orissa High Court · (1988) 2 ACC 189
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts18 Apr 1986Dismissed
New India Assurance Co. Ltd. Vs Sulochana Tripathy and Others
Orissa High Court · (1987) ACJ 244
Motor Vehicles Act, 1939 — Section 110A, 110B, 110D, 96(2)
High Courts18 Apr 1986
Bhajanlal Padia Vs Bajinath ' Bajnath Majhi and Others
Orissa High Court · (1987) ACJ 572 : (1986) 62 CLT 13 : (1986) 1 OLR 607
Motor Vehicles Act, 1939 — Section 95Workmens Compensation Act, 1923 — Section 12, 12(1), 14, 19(1), 19(2)
High Courts18 Apr 1986Allowed
The Union of India (UOI) Vs M.P. Chandak
Orissa High Court · (1986) 61 CLT 593
Mines Act, 1952 — Section 2, 5(1), 6(3), 70, 72C(1)
High Courts18 Apr 1986Allowed
Debendra Jena and Others Vs Umakanta Jena and Others
Orissa High Court · AIR 1988 Ori 11 : (1987) 64 CLT 243
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts18 Apr 1986Dismissed
State of Orissa Vs Ramhari Padhi
Orissa High Court · (1986) 2 OLR 449
Penal Code, 1860 (IPC) — Section 376
High Courts18 Apr 1986Dismissed
The Orissa Road Transport Company Ltd. Vs Smt. Baula Bewa and Others
Orissa High Court · (1986) 2 OLR 5
Motor Vehicles Act, 1939 — Section 110A
High Courts17 Apr 1986Dismissed
Dasury Dei alias Lakra Vs State of Orissa
Orissa High Court · (1986) 1 OLR 663
Penal Code, 1860 (IPC) — Section 302