High Courts21 Mar 1978
State of Orissa Vs Khora Ghasi
Orissa High Court · (1978) 45 CLT 593 : (1978) CriLJ 1305
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 304, 304A, 79, 80
COURT ARCHIVE
Orissa High Court judgments, 1978
212 judgments · page 9 of 11
High Courts17 Mar 1978Dismissed
Arjuna Jena Vs Chaitanya Thakur and Others
Orissa High Court · (1978) 45 CLT 461
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(2)Orissa Hindu Religious Endowments Act, 1939 — Section 58, 58(1), 70, 76Orissa Hindu Religious Endowments Act, 1951 — Section 25
High Courts16 Mar 1978
Hadu Palei and Others Vs Chandramani Mantri and Others
Orissa High Court · (1978) 45 CLT 548 : (1978) CriLJ 1307
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 114Penal Code, 1860 (IPC) — Section 34, 380, 427, 454
High Courts15 Mar 1978Dismissed
Natha Naik and Others Vs Padmalochan Naik and Others
Orissa High Court · AIR 1978 Ori 193 : (1978) 45 CLT 820 : (1978) 45 CLT 520
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 33 Rule 1, Order 41 Rule 4
High Courts14 Mar 1978Allowed
T. Kameswar Rao and Another Vs Panasa Narayanamma and Others
Orissa High Court · (1978) 45 CLT 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 3 Rule 1, Order 6 Rule 15Limitation Act, 1908 — Article 182(5)
High Courts13 Mar 1978Dismissed
Fakirmohan Rana and Others Vs Sri Basanti Debi Thakurani and Others
Orissa High Court · AIR 1978 Ori 224 : (1978) 45 CLT 581
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts10 Mar 1978Dismissed
Girish Chandra Sahu and Others Vs Nagendranath Mitra and Others
Orissa High Court · AIR 1978 Ori 211 : (1978) 46 CLT 52
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Easements Act, 1882 — Section 4
High Courts10 Mar 1978
Oriental Chemical Industries Vs State of Orissa
Orissa High Court · (1979) 44 STC 241
Central Sales Tax Act, 1956 — Section 6
High Courts10 Mar 1978Allowed
Bhimasena Mahapatra and Another Vs Ramesh Chandra Mohapatra and Others
Orissa High Court · AIR 1978 Ori 159 : (1978) 45 CLT 482
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2
High Courts06 Mar 1978
State of Orissa Vs Balaji Wood Industries
Orissa High Court · (1978) 42 STC 178
Orissa Sales Tax Act, 1947 — Section 24(1), 9, 9A, 9C
High Courts02 Mar 1978
Niranjan Panigrahi and Others Vs Shyamsundar Pratihari
Orissa High Court · (1978) 45 CLT 427
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 2, 3, 3(1), 4, 4(4)
High Courts01 Mar 1978Allowed
Achutananda Dash Vs The State of Orissa
Orissa High Court · (1978) 45 CLT 511
Penal Code, 1860 (IPC) — Section 24, 403, 405, 406, 409
High Courts28 Feb 1978Dismissed
Nrusingha Charan Prusti Vs Ratikanta Mohanty
Orissa High Court · AIR 1978 Ori 217 : (1978) 45 CLT 502
High Courts27 Feb 1978Dismissed
Maguni Dei Vs Gouranga Sahu and Others
Orissa High Court · AIR 1978 Ori 228 : (1978) 45 CLT 356
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts27 Feb 1978
Raghunath Das and Others Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 434
Orissa Municipal Act, 1950 — Section 3(2), 4, 417A, 417A(1), 417B
High Courts25 Feb 1978Allowed
P. Chiranjivi Vs Principal, M. K. C. G. Medical College and Another
Orissa High Court · (1979) 47 CLT 126
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 182, 397(2), 397(3), 401, 482Penal Code, 1860 (IPC) — Section 177, 182, 419
High Courts23 Feb 1978Allowed
Hara Satnami Vs Dhaneswar Putel and Another
Orissa High Court · AIR 1978 Ori 218 : (1978) 45 CLT 431
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts23 Feb 1978Dismissed
Sri Bhagabat Basudev and Another Vs Ajodhya Das and Another
Orissa High Court · AIR 1978 Ori 194 : (1978) 45 CLT 539
High Courts21 Feb 1978Dismissed
Dikhei alias Dukhai Sahu Vs Bishnu Charan Sahu and Another
Orissa High Court · (1978) 45 CLT 377
Orissa Estates Abolition Act, 1951 — Section 8(1)