COURT ARCHIVE

Orissa High Court judgments, 1978

212 judgments · page 11 of 11

High Courts16 Jan 1978

Dharmu Naik Vs Rabindranath Acharya

Orissa High Court · (1978) 45 CLT 348 : (1978) CriLJ 864

Cattle Trespass Act, 1871 — Section 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294, 323, 342, 379, 436

High Courts13 Jan 1978Allowed

Harekrushna Patra and Others Vs Choudhury Ramasankar Das and Others

Orissa High Court · (1978) 45 CLT 473

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(5), 145(8), 146(1)

High Courts12 Jan 1978Allowed

Sarat Kumar Sahoo Vs State of Orissa and Others

Orissa High Court · (1978) 45 CLT 478

Orissa Municipal Act, 1950 — Section 131(1), 388, 388(3)

High Courts11 Jan 1978Dismissed

Executive Engineer Vs Sankar Maharana

Orissa High Court · AIR 1978 Ori 121 : (1978) 45 CLT 443

Arbitration Act, 1940 — Section 13, 16(1), 29, 30

High Courts11 Jan 1978Allowed

Bahani Santa and Others Vs State of Orissa

Orissa High Court · (1978) 45 CLT 611

Criminal Procedure Code, 1973 (CrPC) — Section 313Orissa Forest Act, 1972 — Section 21, 22, 27, 27(3)Penal Code, 1860 (IPC) — Section 143

High Courts09 Jan 1978Allowed

Karunakar Matgaj and Another Vs State of Orissa

Orissa High Court · (1978) 45 CLT 634

Orissa Rice Milling Industries Regulation Act, 1958 — Section 13, 15, 3, 4

High Courts06 Jan 1978Allowed

Prahallad Chandra Das Vs State of Orissa and Others

Orissa High Court · (1978) 45 CLT 231

Orissa Municipal Act, 1950 — Section 401(5), 402, 402(2), 402(5), 75Orissa Municipal Rules, 1953 — Rule 426Orissa Secondary Education Regulations, 1953 — Regulation 18

High Courts05 Jan 1978

BHIKARI CHARAN PANDA Vs INSPECTING ASSISTANT COMMISSIONER OF Income Tax, CUTTACK RANGE, AND OTHERS.

Orissa High Court · (1978) 112 ITR 526

Income Tax Act, 1961 — Section 246, 253, 256, 271, 271C

High Courts05 Jan 1978

Bhikari Charan Panda Vs Inspecting Assistant Commissioner of Income Tax and Others

Orissa High Court · (1978) 112 ITR 526

Income Tax Act, 1961 — Section 271(1), 274(2)

High Courts04 Jan 1978Dismissed

Gourang Dhinda Vs State of Orissa

Orissa High Court · (1978) 46 CLT 76

Penal Code, 1860 (IPC) — Section 279, 304A

High Courts02 Jan 1978Allowed

Jayanta Kumar Das and Others Vs Pandab Charan Mohanty and Others

Orissa High Court · (1979) 47 CLT 270

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17

High Courts02 Jan 1978Dismissed

Batakala Budhia Patro Vs Durgasi Dandasi Patro and Others

Orissa High Court · AIR 1978 Ori 103 : (1978) 45 CLT 648

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 105, 106, 111, 111(2)