High Courts20 Feb 1978Allowed
Sakhi Bewa and Another Vs Hema Dei and Others
Orissa High Court · (1978) 46 CLT 583
Orissa Land Reforms Act, 1960 — Section 19, 3, 3(1), 4(4), 41
COURT ARCHIVE
Orissa High Court judgments, 1978
212 judgments · page 10 of 11
High Courts20 Feb 1978Dismissed
Iswar Chandra Mohanty Vs Ramnik Lal
Orissa High Court · AIR 1978 Ori 156 : (1978) 45 CLT 447
Evidence Act, 1872 — Section 73
High Courts20 Feb 1978Allowed
Prag Oil Mills Depot Vs Transport Corporation of India and Another
Orissa High Court · AIR 1978 Ori 167 : (1978) 46 CLT 89
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 6 Rule 14, Order 6 Rule 15, 20, 99
High Courts15 Feb 1978Allowed
Ramachandra Das Vs Hiralal Modi
Orissa High Court · (1978) 45 CLT 453
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 14, Order 7 Rule 18
High Courts13 Feb 1978Allowed
Arjuna Padhan Vs Surendranath Satpathy and Another
Orissa High Court · AIR 1978 Ori 175 : (1978) 46 CLT 351
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9, 100
High Courts06 Feb 1978Dismissed
Tata Iron and Steel Co. Ltd. Vs Rajarishi Exports (P) Ltd.
Orissa High Court · AIR 1978 Ori 179 : (1978) 45 CLT 421
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 11, 115(2)
High Courts06 Feb 1978
Nrusingh Charan Nayak Vs Smt. Hemant Kumari Nayak
Orissa High Court · AIR 1978 Ori 163 : (1978) 45 CLT 558
Hindu Marriage Act, 1955 — Section 28, 3, 9
High Courts01 Feb 1978Allowed
Duti Dei Vs The State
Orissa High Court · (1978) 45 CLT 309
Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 1978Dismissed
Sheik Halim Vs State of Orissa
Orissa High Court · (1978) 45 CLT 393
Penal Code, 1860 (IPC) — Section 390, 396
High Courts31 Jan 1978Partly Allowed
Pratap Chandra Patnaik Vs Kamala Kanta Das and Others
Orissa High Court · AIR 1978 Ori 153 : (1978) 45 CLT 399
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Jan 1978Dismissed
Balaji Mohaprabhu and Another Vs Narasingha Kar and Others
Orissa High Court · AIR 1978 Ori 199 : (1978) 45 CLT 492
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 6 Rule 17
High Courts31 Jan 1978Allowed
Rukmini Padhiyani Vs Satyabhama Devi and Others
Orissa High Court · (1978) 46 CLT 1
High Courts31 Jan 1978Allowed
K. Chitti Babu Vs K. Anjaneyelu and Others
Orissa High Court · AIR 1978 Ori 233 : (1978) 45 CLT 387
Orissa House Rent Control Act, 1967 — Section 7(4)
High Courts31 Jan 1978
Sushanta Kumar Mallik Vs State of Orissa and Another
Orissa High Court · (1978) 45 CLT 380
Homoeopathy Central Council Act, 1973 — Section 21(2)Orissa Reservation of Vacancies in Post and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976 — Rule 7(4)Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 — Section 9(3)
High Courts30 Jan 1978Dismissed
Smt. Nandini Satpathy Vs P.L. Dani and Another
Orissa High Court · (1978) 45 CLT 253
Companies Act, 1956 — Section 138Constitution of India, 1950 — Article 20, 20(2), 20(3), 32Criminal Procedure Code, 1973 (CrPC) — Section 1(2), 160, 160(1), 161, 161(2)
High Courts24 Jan 1978Allowed
Niranjan Mahakul and Another Vs Kartika Mohapatra and Others
Orissa High Court · (1978) 45 CLT 406
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(1), 116(3), 116(6)
High Courts23 Jan 1978Dismissed
Sri. Debaraj Mallika Vs Collector, Puri and Others
Orissa High Court · (1978) 45 CLT 313
Orissa Grama Panchayat Act, 1964 — Section 24, 24(2)
High Courts23 Jan 1978
Gangadhar Panda Vs The State
Orissa High Court · (1978) 45 CLT 373 : (1978) CriLJ 863
Criminal Procedure Code, 1973 (CrPC) — Section 222, 403
High Courts16 Jan 1978Dismissed
Balunki Behera Vs Smt. Rukuni Beherani and Others
Orissa High Court · AIR 1978 Ori 142 : (1978) 45 CLT 616
Limitation Act, 1963 — Section 27
High Courts16 Jan 1978Dismissed
The State of Orissa Vs Maheswar Mohanty and Another
Orissa High Court · (1978) 45 CLT 628
Penal Code, 1860 (IPC) — Section 109, 477APrevention of Corruption Act, 1988 — Section 5(1), 5(2)