High Courts08 May 1978
Pawan Kumar More Vs Income Tax Officer and Others
Orissa High Court · (1979) 118 ITR 1012
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 256(2), 271(1), 274(2)
COURT ARCHIVE
Orissa High Court judgments, 1978
212 judgments · page 8 of 11
High Courts01 May 1978Allowed
Nilamadhab Sahu Vs Registrar of Co-operative Societies and Another
Orissa High Court · (1978) 46 CLT 115
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15, 15(4)
High Courts01 May 1978Dismissed
Kamarcharan Sahu and Others Vs Ramachandra Behera and Others
Orissa High Court · (1978) 46 CLT 65
Orissa Education Act, 1969 — Section 10A, 11, 27(1), 7Orissa Education Code — Article 285(1), 286, 304, 306, 311
High Courts28 Apr 1978Allowed
Mahant Govardhan Das Babaji Vs Raghunandan Das Babaji and Others
Orissa High Court · (1978) 46 CLT 30
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Hindu Religious Endowments Act, 1951 — Section 30, 39, 41, 44, 73(1)
High Courts28 Apr 1978Allowed
B. Sitaram Rao and Others Vs Bibhisano Pradhan
Orissa High Court · AIR 1978 Ori 222 : (1978) 46 CLT 7
Transfer of Property Act, 1882 — Section 41, 53A
High Courts26 Apr 1978Allowed
Ramanath Sahu Vs Revenue Divisional Commissioner, Central Division and Another
Orissa High Court · (1978) 45 CLT 589
Limitation Act, 1963 — Section 5Orissa Land Reforms (Amendment) Act, 1976 — Section 59, 60, 63, 63(2)Orissa Land Reforms Rules, 1965 — Rule 44
High Courts26 Apr 1978Allowed
R.S. Bhatia Vs State of Orissa and Others
Orissa High Court · (1978) 46 CLT 38
Constitution of India, 1950 — Article 163(3), 166, 226Forest Contract Rules — Rule 37
High Courts25 Apr 1978Dismissed
The State of Orissa Vs Laxminarayan Lal
Orissa High Court · (1978) 45 CLT 638 : (1979) 43 STC 364
Orissa Sales Tax Act, 1947 — Section 13, 13(4)
High Courts25 Apr 1978Allowed
Orissa State Electricity Board Vs Shashikanta Nayak
Orissa High Court · (1978) ACJ 478
Motor Vehicles Act, 1988 — Section 110D
High Courts20 Apr 1978
Republic of India Vs Hadibandhu Das
Orissa High Court · (1978) 45 CLT 657 : (1979) CriLJ 303
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts19 Apr 1978Allowed
Haribansa Misra and Others Vs Banshidhar Mohanty
Orissa High Court · (1978) 46 CLT 14
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts18 Apr 1978Dismissed
Ramesh Chandra Baisak Vs Inspector of Post Offices and Others
Orissa High Court · (1978) 46 CLT 117
Penal Code, 1860 (IPC) — Section 380, 457
High Courts10 Apr 1978
State of Orissa Vs Bhagabat Mahanta and Others
Orissa High Court · (1978) 46 CLT 23 : (1978) CriLJ 1566
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 302, 325
High Courts07 Apr 1978Dismissed
The Orissa State Electricity Board and Another Vs Pyari Mohan Patnaik and Others
Orissa High Court · AIR 1978 Ori 190 : (1978) 46 CLT 103
Electricity (Supply) Act, 1948 — Section 10, 12, 13, 14, 15
High Courts23 Mar 1978Allowed
The State of Orissa Vs Buda Muduli
Orissa High Court · (1978) 45 CLT 576
Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts23 Mar 1978Allowed
Krishna Stores Vs Sodormal and Others
Orissa High Court · (1978) 45 CLT 597
High Courts23 Mar 1978Allowed
The State of Orissa Vs Mutuka Barik
Orissa High Court · (1978) 45 CLT 604
Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts23 Mar 1978
Sri Biswanath Dash Vs The Commissioner of O.H.R. Endowments and Another
Orissa High Court · (1978) 45 CLT 505
Constitution of India, 1950 — Article 226Orissa Hindu Religious Endowments Act, 1951 — Section 32(1), 32(2), 79, 9
High Courts22 Mar 1978Allowed
State of Orissa Vs Kabasi Suba
Orissa High Court · (1978) 45 CLT 533
Penal Code, 1860 (IPC) — Section 300, 302, 304, 86
High Courts22 Mar 1978
Orissa Police Co-operative Syndicate Vs Binoy Kumar Bose and Another
Orissa High Court · (1979) 2 LLJ 360
Industrial Disputes Act, 1947 — Section 10, 11, 12, 13, 15Payment of Gratuity Act, 1972 — Section 15