High Courts11 Jul 1963Partly Allowed

Raghunath Choudhury Vs Budhi Naik

Orissa High Court · AIR 1964 Ori 49

Orissa Merged State (Laws) Act, 1950 — Section 7, 7(b), 7(g)Central Provinces Tenancy Act, 1898 — Section 46Nayagarh Land Transfer Rules, — Rule 3